Privy Council29 Jun 1923
Sri Raja Bommadavara Naganna Nuidu Bahadur Zamindar Garu and another Vs Ravi Venkatapayya and others
Privy Council · (1923) AIR(PC) 167
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 92 of 198
Privy Council28 Jun 1923
Phirozshaw Bomanjee Petit Vs Bai Goolbai and others
Privy Council · (1923) AIR(PC) 171
Privy Council26 Jun 1923
A.S.S. Subbaiya Pandaram Vs Mohamad Mustafa Maracayar (since deceased) and others
Privy Council · (1923) AIR(PC) 175
Privy Council21 Jun 1923
(Seth) Kevaldas Tribhovandas Vs Sakerlal Bulakhidas and another
Privy Council · (1923) AIR(PC) 178
Privy Council12 Jun 1923
Jamnabai Vs Fazalbhoy Heptoola, and other
Privy Council · (1923) AIR(PC) 184
Privy Council12 Jun 1923
The Maharaja of Kolhapur Vs Shri Bala Maharaj and others
Privy Council · (1923) AIR(PC) 194
Privy Council08 Jun 1923
The Midnapur Zemindari Company Limited Vs Uma Charan Manlal and others
Privy Council · (1923) AIR(PC) 187
Privy Council07 Jun 1923
Alcock Ashdown and Company, Limited Vs The Chief Revenue Authority, Bombay
Privy Council · (1923) AIR(PC) 138
Privy Council04 Jun 1923
Annada Mohan Roy Vs Gour Mohan Mullick and others
Privy Council · (1923) AIR(PC) 189
Privy Council15 May 1923
(Musammat) Jatti Vs Banwari Lal and others
Privy Council · (1923) AIR(PC) 136
Privy Council15 May 1923
Putlibai and others Vs Sorabji Naoroji Gamdia and others
Privy Council · (1923) AIR(PC) 122
Privy Council15 May 1923
Raja Mahomed Mumtaz Ali Khan Vs Mohan Singh
Privy Council · (1923) AIR(PC) 118
Privy Council15 May 1923
Raja Indrajit Pratap Bahadur Sahi Vs Amar Singh and others
Privy Council · (1923) AIR(PC) 128
Privy Council10 May 1923
Balgobind and others Vs Badri Prasad and another
Privy Council · (1923) AIR(PC) 70
Privy Council30 Apr 1923
Mirza Mahomed and another Vs The Official Assignee
Privy Council · (1923) AIR(PC) 146
Privy Council27 Apr 1923
Heng Moh and Company Vs Lim Saw Yean and others
Privy Council · (1923) AIR(PC) 87
Privy Council27 Apr 1923
Satish Chandra Chatterji and others Vs Kumar Satish Kantha Roy and others
Privy Council · (1923) AIR(PC) 73
Privy Council23 Apr 1923
(Seth) Kanhaya Lal, since deceased (now represented by Seth Hanuman Parshad and another) Vs The National Bank of India, Limited, Delhi
Privy Council · (1923) AIR(PC) 114
Privy Council23 Apr 1923
Kumar Prasanna Deb Raikat Vs Uddhab Chandra, since deceased, and others
Privy Council · (1923) AIR(PC) 86
Privy Council19 Apr 1923
Surapati Roy and others Vs Ram Narayan Mukerji and others
Privy Council · (1923) AIR(PC) 88