Privy Council10 Dec 1923
Ramlal Hargopal Vs Kisanchandra and others
Privy Council · (1924) AIR(PC) 95
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 91 of 198
Privy Council30 Nov 1923
Motibai Hormusjee Kanga Vs jamsetjee Hormusjee Kanga
Privy Council · (1924) AIR(PC) 28
Privy Council29 Nov 1923
Nagendrabala Dasi and another Vs Dinanath Mahish and others
Privy Council · (1924) AIR(PC) 34
Privy Council29 Nov 1923
Radha Kishun and others Vs Hiralal Sah and others
Privy Council · (1927) AIR(PC) 50
Privy Council26 Nov 1923
Malireddi ayyareddi Vs Adusumilli Gopalkrishnayya and another
Privy Council · (1924) AIR(PC) 36
Privy Council23 Nov 1923
The India general navigation and railway Co. ltd. Vs the Dekhari tea company, Ltd., and others
Privy Council · (1924) AIR(PC) 40
Privy Council23 Nov 1923
Raja Shri Prakash Singh Vs The Allahabad Bank Ltd.
Privy Council · (1929) AIR(PC) 19
Privy Council22 Nov 1923
Baijnath Singh and others Vs Jamal Bros. and Co. Ltd. and another
Privy Council · (1924) AIR(PC) 48
Privy Council22 Nov 1923
Pujari Lakshmana Goundan and another Vs Subramania Ayyar and others
Privy Council · (1924) AIR(PC) 44
Privy Council19 Nov 1923
Khanderao Vithoba Kore, since deceased Now represented By Bhimabai Vs The Municipal Corporation of Bombay and another
Privy Council · (1924) AIR(PC) 3
Privy Council14 Nov 1923
Raja Brij Narain Rai Vs Mangla Prasad Rai and others
Privy Council · (1924) AIR(PC) 50
Privy Council13 Nov 1923
Obala Kondama Naicker Ayyan and another Vs Kandasamy Goundar
Privy Council · (1924) AIR(PC) 56
Privy Council26 Oct 1923
Kumar Satya Narain Singh Vs Raja Satya Niranjan Chakravarti and others
Privy Council · (1924) AIR(PC) 5
Privy Council25 Jul 1923
Raja Srinath Ray and others Vs Maharaja Pratap Udai Nath Sahai Deo,
Privy Council · (1923) AIR(PC) 217
Privy Council10 Jul 1923
Madhavrao Waman Saundalgekar and others Vs Raghunath Venkatesh Deshpande and others
Privy Council · (1923) AIR(PC) 205
Privy Council10 Jul 1923
Imperial Bank of India Vs U Rai Gyaw Thu and Co., Ltd., and others
Privy Council · (1923) AIR(PC) 211
Privy Council03 Jul 1923
Lal Ram Singh and others Vs The Deputy Commissioner of Partabgar
Privy Council · (1923) AIR(PC) 160