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Privy Council judgments

3,956 judgments · page 86 of 198

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Privy Council27 Mar 1925

Udoychand Pannalal Vs P. E. Guzdar and Company

Privy Council · (1925) AIR(PC) 159

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Privy Council27 Mar 1925

Probhudas Vs Ganidada

Privy Council · (1925) AIR(PC) 157

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Privy Council24 Mar 1925

Hope Prudhomme and Company Vs Hamel and Horley, Ltd.

Privy Council · (1925) AIR(PC) 161

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Privy Council19 Mar 1925

Mt. Lajwanti and others Vs Safa Chand, since deceased, and others

Privy Council · (1925) AIR(PC) 168

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Privy Council13 Mar 1925

Gajadhar Mahton Vs Ambika Prasad Tewari and others

Privy Council · (1925) AIR(PC) 169

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Privy Council12 Mar 1925

Mian Ghulam Basul Khan Vs The Secretary of State for India

Privy Council · (1925) AIR(PC) 170

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Privy Council03 Mar 1925

N.S.P.K.L. Palaniappa Chettiar since deceased (now represented by N.S.P.K.L. Kolandaivelu Ghettiar) Vs K.V. Kathiresan Chettiar and others

Privy Council · (1925) AIR(PC) 172

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Privy Council25 Feb 1925

Begu and others Vs Emperor

Privy Council · (1925) AIR(PC) 130

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Privy Council23 Feb 1925

Adappa and others Vs Gandappa Bharmagouda Desai (since deceased) and another

Privy Council · (1925) AIR(PC) 114

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Privy Council20 Feb 1925

Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Prasad Bahadur Zamindar Garu) Vs Renduchintala Subbayya and others

Privy Council · (1925) AIR(PC) 174(1)

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Privy Council20 Feb 1925

Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Vs Renduchintala Subbayya and others

Privy Council · (1925) AIR(PC) 174

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Privy Council19 Feb 1925

Lal Rajindra Narain Singh alias Lallu Sahib Vs Mt. Sundar Bibi

Privy Council · (1925) AIR(PC) 176

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Privy Council19 Feb 1925

Neki and others Vs Chhajju Ram and another

Privy Council · (1925) AIR(PC) 174(2)

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Privy Council09 Feb 1925

Kedarnath Goenka Vs Anant Prasad Singh and others

Privy Council · (1925) AIR(PC) 117

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Privy Council02 Feb 1925

Dhanraj Joharmal Vs Soni Bai

Privy Council · (1925) AIR(PC) 118

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Privy Council30 Jan 1925

Tilakdhari Singh and others Vs Maharaja Kesho Prasad Singh

Privy Council · (1925) AIR(PC) 122

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Privy Council30 Jan 1925

Sri Rajah Venkatadri Appa Rao Bahadur Garuand, others Vs Mahboob Sirfraz Vanth Sri Raja Parthesarathi Appa Rao Bahadur Garu, Zamindar of Bhadrachalam and Pala vancha, and others

Privy Council · (1925) AIR(PC) 105

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Privy Council23 Jan 1925

Motilal Itchhalal Gandhi Vs Haji Moosa Haji Mahomed

Privy Council · (1925) AIR(PC) 124

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Privy Council22 Dec 1924

Hashmat Ali and another Vs Mt. Nasib-ul-Nissa

Privy Council · (1925) AIR(PC) 99

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Privy Council22 Dec 1924

Secretary of State for India Vs Great Indian Peninsula Railway

Privy Council · (1925) AIR(PC) 103

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