Privy Council23 Jun 1925
Sri Kanchumarthi Venkata Seetharama Chandra Row Vs Kanchumarthi Raju alias Venkata Krishna Row and others
Privy Council · (1925) AIR(PC) 201
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 85 of 198
Privy Council23 Jun 1925
Mt. Hira Bibi and others Vs Ram Hari Lal and others
Privy Council · (1925) AIR(PC) 203
Privy Council19 Jun 1925
Rajah Bhupendra Narayan Singh Bahadur Vs Madar Buksh Sheikh and others
Privy Council · (1925) AIR(PC) 297
Privy Council18 Jun 1925
Burn and Company, Limited Vs His Highness Thakur Sahib Sree Lukh dhirji of Morvi State
Privy Council · (1925) AIR(PC) 188
Privy Council12 Jun 1925
Nowroji Rustomji Wadia Vs The Government of Bombay
Privy Council · (1925) AIR(PC) 211
Privy Council11 Jun 1925
Kondappalli Vijayaratnam and another Vs Mandapaka Sudarsana Rao and others
Privy Council · (1925) AIR(PC) 196
Privy Council22 May 1925
Bai Monghibai and others Vs Pragji Dayal Hariani
Privy Council · (1925) AIR(PC) 198
Privy Council22 May 1925
Sura Lakshmiah Chetty and others Vs Kothandarama Pillai
Privy Council · (1925) AIR(PC) 181
Privy Council19 May 1925
Doddawa Kom Bennepgowda Vs Bennapagowda Bin Yenkangowda and others
Privy Council · (1925) AIR(PC) 199
Privy Council13 May 1925
Raja Rajendra Narain Dhanj Deo Vs Kumar Gangananda Singh and others
Privy Council · (1925) AIR(PC) 213
Privy Council07 May 1925
Mt. Bhagwani Kunwar and another Vs Mohan Singh and others
Privy Council · (1925) AIR(PC) 132
Privy Council05 May 1925
Kirkwood alias Ma Thein and another Vs Maung Sin and another
Privy Council · (1925) AIR(PC) 216
Privy Council28 Apr 1925
Harigir Kisangir Gosavi Vs Anand Bharathi Vishnu Bharathi Gosavi
Privy Council · (1925) AIR(PC) 127
Privy Council28 Apr 1925
Pramatha Nath Mullick Vs Pradhyumna Kumar Mullick and another
Privy Council · (1925) AIR(PC) 139
Privy Council03 Apr 1925
Diwan Chand Kirpa Ram and Co. Vs Weld and Co.
Privy Council · (1925) AIR(PC) 150
Privy Council02 Apr 1925
Vaithialinga Mudaliar and others Vs Srirangath Anni and others
Privy Council · (1925) AIR(PC) 249
Privy Council30 Mar 1925
Sevak Jeranchod Bhogilal and others Vs The Dakore Temple Committee and others
Privy Council · (1925) AIR(PC) 155