COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 66 of 198
Privy Council06 Dec 1929
(Rai) Pramatha Nath Mullick Bahadur Vs Secretary of State
Privy Council · (1930) AIR(PC) 64
Privy Council06 Dec 1929
Harry Kempson Gray and another Vs Bhagu Mian and others
Privy Council · (1930) AIR(PC) 82
Privy Council05 Dec 1929
Amiruddi Gazi and others Vs Makhan Lal Chatterji and others
Privy Council · (1930) AIR(PC) 83
Privy Council03 Dec 1929
(Gudivada) Mangamma Vs (Maddi) Mahalakshmamma
Privy Council · (1930) AIR(PC) 44
Privy Council03 Dec 1929
Gangabai and others Vs Fakirgowda Somaypagowda Desai and others
Privy Council · (1930) AIR(PC) 93
Privy Council29 Nov 1929
Surendra Nath Karan Deo Vs (Kumar) Kamakhya Narain Singh
Privy Council · (1930) AIR(PC) 45
Privy Council26 Nov 1929
Commr. of Income Tax, Bombay Presidency Vs Bombay Trust Corporation Ltd.
Privy Council · (1930) AIR(PC) 54
Privy Council22 Nov 1929
Vellaswamy Servai and others Vs L. Sivaraman Servai
Privy Council · (1930) AIR(PC) 24
Privy Council21 Nov 1929
Bon Kwi and others Vs Firm S.K.R.S.K.R. and others
Privy Council · (1930) AIR(PC) 26
Privy Council19 Nov 1929
Kalipada De and others Vs Dwijapada Das and others
Privy Council · (1930) AIR(PC) 22
Privy Council19 Nov 1929
Roshan Ali Khan and another Vs Asghar Ali and others
Privy Council · (1930) AIR(PC) 35
Privy Council15 Nov 1929
Julien Marret Vs Mahomed Khaleel Shirazi and Sons and others
Privy Council · (1930) AIR(PC) 86
Privy Council12 Nov 1929
Mudanna Virayya Vs Mudanna Adenna and others
Privy Council · (1930) AIR(PC) 18
Privy Council08 Nov 1929
Virabhadrayya Garu Vs Mahalakshmamma Garu and others
Privy Council · (1930) AIR(PC) 42
Privy Council07 Nov 1929
Eri Beach Co. Ltd. Vs Attorney-General of Ontario
Privy Council · (1930) AIR(PC) 10