Privy Council31 Mar 1930
Bir Bikram Kishore Manikya Bahadur Vs Ali Ahmad
Privy Council · (1930) AIR(PC) 221
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 64 of 198
Privy Council28 Mar 1930
Suleman and another Vs Abdul Latif and others
Privy Council · (1930) AIR(PC) 185
Privy Council25 Mar 1930
Raja Bahadur Raja Bishnath Saran Singh Vs Rawat Sheo Bahadur Singh
Privy Council · (1930) AIR(PC) 179
Privy Council21 Mar 1930
John Agabeg Vertannes Vs James Golder Robinson, and others
Privy Council · (1930) AIR(PC) 224
Privy Council13 Mar 1930
Nawasi Begam and another Vs Dilafroz Begam and others
Privy Council · (1930) AIR(PC) 177
Privy Council13 Mar 1930
Ganeshi Lal and another Vs Thakur Charan Singh and others
Privy Council · (1930) AIR(PC) 183
Privy Council13 Mar 1930
Shahahid Hussain and others Vs Mahomed Ismail and others
Privy Council · (1930) AIR(PC) 196
Privy Council04 Mar 1930
M.M. Ispahani Vs Societa Veneziana di Navigazione a Vapore
Privy Council · (1930) AIR(PC) 309
Privy Council04 Mar 1930
Attorney General of British Columbia Vs McDonald Murphy Lumber Co. Ltd.
Privy Council · (1930) AIR(PC) 173
Privy Council27 Feb 1930
Raoji and others Vs Kunjalal Hiralal Agarwala and others
Privy Council · (1930) AIR(PC) 163
Privy Council25 Feb 1930
Sitalakshmi Ammal Vs Venkata Subrahmanian
Privy Council · (1930) AIR(PC) 170
Privy Council20 Feb 1930
Mayasankar Bhagwanji Vs Sachindra Mohan Ghosh
Privy Council · (1930) AIR(PC) 147
Privy Council14 Feb 1930
Mahant Bhagwanpuri Vs Secretary of State and others
Privy Council · (1930) AIR(PC) 232
Privy Council13 Feb 1930
M. Aditya Prasad Vs Ram Ratan Lal and another
Privy Council · (1930) AIR(PC) 176
Privy Council13 Feb 1930
Khan Bahadur Mehrban Khan Vs Makhna and others
Privy Council · (1930) AIR(PC) 142
Privy Council10 Feb 1930
A, a pleader Vs Judges of the High Court of Madras
Privy Council · (1930) AIR(PC) 144
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Mt. Ram Dei
Privy Council · (1930) AIR(PC) 139(1)
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Ram Dei
Privy Council · (1930) AIR(PC) 139
Privy Council30 Jan 1930
Trustees'' Corporation (India) Limited Vs Commissioner of Income Tax, Bombay Presidency
Privy Council · (1930) AIR(PC) 151