COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 52 of 198
Privy Council21 Feb 1933
Rhodesia Railways Ltd. Vs Collector of Income Tax of Bechuanaland Protectorate
Privy Council · (1933) AIR(PC) 222
Privy Council21 Feb 1933
Rhodesia Railways Ltd. Vs Resident Commissioner and Treasurer of the Bechuanaland Protectorate and another
Privy Council · (1933) AIR(PC) 230
Privy Council20 Feb 1933
Ram Raghubir Lal and others Vs United Refineries (Burma) Limited, and others
Privy Council · (1933) AIR(PC) 143
Privy Council20 Feb 1933
Secretary of State Vs S. Subramaniya Ayyar
Privy Council · (1933) AIR(PC) 169
Privy Council14 Feb 1933
Jagdishwar Dayal Singh Vs Dwarka Singh and others
Privy Council · (1933) AIR(PC) 122
Privy Council03 Feb 1933
Bai Krishnabai Vs Framroz Edulji Dinshah and another
Privy Council · (1933) AIR(PC) 118
Privy Council02 Feb 1933
Gummidela Anantapadmanabhaswami Vs Official Receiver of Secunderabad and others
Privy Council · (1933) AIR(PC) 134
Privy Council30 Jan 1933
R.S. Rochi Ram Vs Faizullah Khan and others
Privy Council · (1933) AIR(PC) 120
Privy Council27 Jan 1933
(Thotapalli Sarvabhotla) Venkata Chandikamba Vs Indrakanti Viswanathamayya
Privy Council · (1933) AIR(PC) 117
Privy Council24 Jan 1933
Mahabir Singh Vs Rohini Ramanadhwaj Prasad Singh
Privy Council · (1933) AIR(PC) 87
Privy Council24 Jan 1933
Raghunandan Prasad Singh and another Vs Commissioner of Income Tax, Bihar and Orissa
Privy Council · (1933) AIR(PC) 101
Privy Council24 Jan 1933
Commissioner of Income Tax, Behar and Orissa Vs Kameshwar Singh of Darbhanga
Privy Council · (1933) AIR(PC) 108
Privy Council13 Jan 1933
Har Prasad and others Vs Fazal Ahmad and others
Privy Council · (1933) AIR(PC) 83
Privy Council12 Jan 1933
Bachchu Lal and others Vs Mohammad Mah and others
Privy Council · (1933) AIR(PC) 136
Privy Council12 Jan 1933
Raja Mohan and others Vs Nisar Ahmad Khan and another
Privy Council · (1933) AIR(PC) 95