Privy Council05 Aug 1942
Bishnath Singh and others Vs Balwant Rao Naik Kalia and others
Privy Council · (1943) AIR(PC) 1
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 23 of 198
Privy Council05 Aug 1942
In the matter of S.S. "Prins Knud" and her cargo, France Fenwick Tyne and Wear Company Ltd. Vs H.M. Procurator General
Privy Council · (1943) AIR(PC) 54
Privy Council20 Jul 1942
Raghbir Lala and others Vs Mohammad Said and others
Privy Council · (1943) AIR(PC) 7
Privy Council13 Jul 1942
Jeannette Robinson Belyea and another Vs Samuel A. McBride and others
Privy Council · (1943) AIR(PC) 43
Privy Council24 Jun 1942
Lala Hem Chand Vs Lala Pearey Lal and others
Privy Council · (1942) AIR(PC) 64
Privy Council15 Jun 1942
Bank of Upper India Ltd. Vs Robert Hercules Skinner and others
Privy Council · (1942) AIR(PC) 67
Privy Council04 Jun 1942
Dr. Sardar Bahadur, Sir Sunder Singh Majithia Vs Commissioner of Income Tax, United and Central Provinces
Privy Council · (1942) AIR(PC) 57
Privy Council20 May 1942
Mahlikilili Dhalamini and others Vs The King
Privy Council · (1943) AIR(PC) 4
Privy Council28 Apr 1942
Raja Rajgan Maharaja Jagatjit Singh Vs Raja Partab Bahadur Singh
Privy Council · (1942) AIR(PC) 47
Privy Council21 Apr 1942
Mathukumalli Ramayya and others Vs Uppalapati Lakshmayya
Privy Council · (1942) AIR(PC) 54
Privy Council20 Apr 1942
Shah Ram Chand Vs Pandit Parbhu Dayal and others
Privy Council · (1942) AIR(PC) 50
Privy Council30 Mar 1942
Kuppaimetu Guruvappa Naicker Vs M. Mounaguruswami Naicker
Privy Council · (1942) AIR(PC) 37
Privy Council19 Mar 1942
Coca-Cola Company of Canada Ltd. Vs Pepsi-Cola Company of Canada Ltd.
Privy Council · (1942) AIR(PC) 40
Privy Council19 Feb 1942
Raja Shiva Prasad Singh Vs Tincouri Banerji and another
Privy Council · (1942) AIR(PC) 42
Privy Council16 Feb 1942
Raja Jogendra Narayan Deb and another Vs Debendra Narayan Roy and others
Privy Council · (1942) AIR(PC) 44
Privy Council10 Feb 1942
Navroji Ardeshir Cooper and others Vs Official Assignee, Bombay
Privy Council · (1942) AIR(PC) 39
Privy Council19 Jan 1942
Guardian Trust and Executors Co. of New Zealand Ltd. Vs Public Trustee of Dominion of New Zealand
Privy Council · (1942) AIR(PC) 31