Privy Council25 Feb 1943
Jitendra Nath Roy Vs Samarendra Nath Mitter and others
Privy Council · (1943) AIR(PC) 96
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 22 of 198
Privy Council24 Feb 1943
Nawab Humayun Begam Vs Nawab Shah Mohammad Khan and another
Privy Council · (1943) AIR(PC) 94
Privy Council03 Feb 1943
Bhagbati Dei and another Vs Muralidhar Sahu
Privy Council · (1943) AIR(PC) 106
Privy Council01 Feb 1943
Attorney-General of Alberta Vs Attorney-General of Canada and others
Privy Council · (1943) AIR(PC) 76
Privy Council26 Jan 1943
T.R. Bhawani Shankar Joshi and another Vs Gordhandas Jamnadas and another
Privy Council · (1943) AIR(PC) 66
Privy Council22 Jan 1943
Bhabatarini Debi Vs Ashalata Debi and others
Privy Council · (1943) AIR(PC) 89
Privy Council22 Jan 1943
Gopal Das and another Vs Sri Thakurji and others
Privy Council · (1943) AIR(PC) 83
Privy Council15 Dec 1942
Ahmedabad Municipality Vs Secretary of State
Privy Council · (1943) AIR(PC) 21
Privy Council15 Dec 1942
Ram Lal Dutt Sarkar Vs Dhirendra Nath Roy and others
Privy Council · (1943) AIR(PC) 24
Privy Council15 Dec 1942
Muralidhar Chatterjee Vs International Film Co. Ltd.
Privy Council · (1943) AIR(PC) 34
Privy Council14 Dec 1942
Lala Raghbir Singh Vs Seth Bam Rattan and others
Privy Council · (1943) AIR(PC) 40
Privy Council14 Dec 1942
Babu Raja Mohan Manucha and others Vs Babu Manzoor Ahmad Khan and others
Privy Council · (1943) AIR(PC) 29
Privy Council14 Dec 1942
Nawab Habibulla Vs Commissioner of Income Tax, Bengal
Privy Council · (1943) AIR(PC) 20
Privy Council13 Oct 1942
Madhorao Narayanrao Ghatate Vs Ramkuwarsha and others
Privy Council · (1943) AIR(PC) 48
Privy Council13 Oct 1942
Pr. N.Sm. Chockalingam Chettiar Vs Official Assignee of Madras
Privy Council · (1943) AIR(PC) 15
Privy Council05 Aug 1942
Canadian Pacific Railway Company Vs Leonard Lockhart
Privy Council · (1943) AIR(PC) 63