Privy Council24 Jul 1874
Ganendro Mohun Tagore Vs Rajah Juttendro Mohun Tagore and others
Privy Council · (1874) 1 IndApp 387
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 196 of 198
Privy Council15 Jul 1874
Moulvie Mahomed Shumsool Hooda and Others Vs Shewukram Alias Roy Dogra Pershad
Privy Council · (1874) 2 IndApp 7
Privy Council03 Jul 1874
The Madras Railway Company Vs The Zemindar of Carvatenagarum
Privy Council · (1874) 1 IndApp 364
Privy Council09 Jun 1874
Toondun Singh Vs Pokhnarain Singh; Telukdharee Singh and Ram Pershad Singh and Bishen Pershad Singh (The Two Sons of Kashee Singh, Deceased)
Privy Council · (1874) 1 IndApp 342
Privy Council05 Jun 1874
Rajah Chaitanya Chundra Harischandana Jagadevu Bahadoor Vs The Collector of Ganjam On Behalf of The Governor of Fort St. George and Narayana Maharaja Devu, Zemindar of Kolli Kota
Privy Council · (1874) 1 IndApp 335
Privy Council08 May 1874
Chedambara Chetty Vs Renga Krishna Muthu Vira Puchaiya Naickar, Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 241
Privy Council18 Mar 1874
Parvatavardani Nauchear Late Zemindar of Ramnad Vs Perinayagum Pillai, Guardian of Ramanada Pandaram, A. Minor, Heir To Ambalavana Pillai
Privy Council · (1874) 1 IndApp 209
Privy Council15 Mar 1874
Oolagappa Chetty Vs Hon. D. Arbuthnot, Collector and Agent To The Court of Wards of Behalf of The Minor Son of Gandama Rama Krishnama Naiker, Zemindar of Gundamanaikanoor; Kantimatinada Pillai, Manager of The Said Estate; Muthuvenkatadri Naiker, Zemindar of Ediacottai and Guardian of The Said Minor and Valundi Ammal Natural Guardian and The Mother of The Said Ward
Privy Council · (1874) 1 IndApp 268
Privy Council13 Mar 1874
The Collector of Trichinopoly (As Representing The Interest of The Governor of Fort St. George); Pedda Amani and Chinna Amani (Second and Third Widows of The Late Zemindar) Vs Lekkamani (First Widow of The Late Zemindar) Since Deceased and The Zemindar of Marungapuri; The Zemindar of Marungapuri
Privy Council · (1874) 1 IndApp 282
Privy Council06 Mar 1874
Tacoordeen Tewarry Vs Nawab Syed Ali Hossein Khan and others
Privy Council · (1874) 1 IndApp 192
Privy Council05 Mar 1874
Brindabun Chunder Sircar Chowdhry and Srish Chunder Sircar Chowdhry Vs Brindabun Chunder Dey Chowdhry and others
Privy Council · (1874) 1 IndApp 178
Privy Council27 Feb 1874
Mohummud Buhadoor Khan and Mohummud Ally Buhadoor Khan Vs The Collector of Bareilly (On The Part of Government) and others
Privy Council · (1874) 1 IndApp 167
Privy Council05 Feb 1874
The Port Canning Land, Investment, Reclamation and Dock Company Limited, A. Company Registered Under Act XIX of 1857 Vs A. Smith, Esquire, Chairman of The Municipal Commissioners of The Town of Canning
Privy Council · (1874) 1 IndApp 124
Privy Council31 Jan 1874
Byjnath Lall Vs Ramoodeen Chowdry and others
Privy Council · (1874) 1 IndApp 106
Privy Council19 Dec 1873
Baboo Doorga Pershad and Others Vs Mussumut Kundan Koowar
Privy Council · (1873) 1 IndApp 55
Privy Council18 Dec 1873
Bunwaree Lall Sahoo Vs Mohabeer Proshad Singh; Kumla Proshad Singh; Ram Tuhul Singh and Deenobundhoo Singh
Privy Council · (1873) 1 IndApp 89
Privy Council04 Dec 1873
Maharana Fattehsangji Jaswatsangji Vs Dessai Kallianraiji Hekoomutraiji
Privy Council · (1873) 1 IndApp 34
Privy Council28 Nov 1873
Mirza Himmut Bahadoor Vs Mussumat Sahebzadee Begum
Privy Council · (1873) 1 IndApp 23