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Privy Council judgments

3,956 judgments · page 194 of 198

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Privy Council06 May 1876

Bisheswari Debya Vs Govind Persad Tewari and others

Privy Council · (1876) 3 IndApp 194

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Privy Council28 Mar 1876

Damodar Gordhan Vs Deoram Kanji (Deceased, By His Sons and Heirs)

Privy Council · (1877) 1 ILRPC 256

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Privy Council24 Mar 1876

Vira Viradhi Vira Pratapa Raghunadha Anunga Bhima Deo Kesari Maharaz, The Zemindar of Chinnakimidy Vs Brozo Kishoro Patta Deo

Privy Council · (1876) 3 IndApp 154

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Privy Council16 Feb 1876

Damodhar Gordhan Vs Deoram Kanji, Deceased, By His Sons and Heirs

Privy Council · (1876) 3 IndApp 102

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Privy Council14 Feb 1876

Moung Shoay Att Vs Ko Byaw

Privy Council · (1876) 3 IndApp 61

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Privy Council11 Feb 1876

Ranee Sonet Kowar Vs Mirza Himmut Bahadoor, Mussumat Bismullah Begum (Alias Nunhoo Sahiba) and Mussumat Sahibzadee Begum

Privy Council · (1876) 3 IndApp 92

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Privy Council11 Feb 1876

Sonet Kooer Vs Himmut Bahadoor and others

Privy Council · (1876) 1 ILRPC 392

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Privy Council10 Feb 1876

Jumoona Dassya Vs Bamasoondari Dassya

Privy Council · (1876) 1 ILRPC 290 : (1876) 3 IndApp 72

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Privy Council05 Feb 1876

The Mayor of Lyon Vs The Advocate-General of Bengal and others

Privy Council · (1876) 1 ILRPC 303 : (1876) 3 IndApp 32

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Privy Council04 Feb 1876

Ko Byaw Vs Moung Shoay Att

Privy Council · (1876) 1 ILRPC 331

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Privy Council01 Feb 1876

Mussumat Phoolbas Koonwur and Another Vs Lalla Jogeshur Sahoy and others and The Revived Suit

Privy Council · (1876) 3 IndApp 7

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Privy Council17 Dec 1875

Juneswar Dass (For Self and As Guardian of Chunder Coomar) Vs Mahabeer Singh, Ram Adheen Sing and others

Privy Council · (1875) 3 IndApp 1

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Privy Council03 Dec 1875

Rajah Kishen Dutt Ram Panday Vs Narendar Bahadoor Singh

Privy Council · (1875) 3 IndApp 85

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Privy Council17 Nov 1875

Krishna Behari Roy Vs Brojeswari Chowdranee and others

Privy Council · (1876) 1 ILRPC 144 : (1875) 2 IndApp 283

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Privy Council03 Jul 1875

Baijun Doobey and Others Vs Brij Bhookun Lall Awusti

Privy Council · (1875) 2 IndApp 275

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Privy Council03 Jul 1875

Brij Bhookun Lall Awusti Vs Baijun Doobey and others

Privy Council · (1876) 1 ILRPC 133

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Privy Council01 Jul 1875

Chintamun Singh Vs Nowlukho Konwari

Privy Council · (1876) 1 ILRPC 153

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Privy Council01 Jul 1875

Chowdhry Chintamun Singh Vs Mussamut Nowlukho Konwari

Privy Council · (1875) 2 IndApp 263

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Privy Council26 Jun 1875

Thumbasawmy Mudelly and Another Vs Mahomed Hossain Rowthen and others

Privy Council · (1875) 2 IndApp 241

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Privy Council22 Jun 1875

Sadasiva Pillai Vs Ramalinga Pillai

Privy Council · (1875) 2 IndApp 219

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