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Privy Council judgments

3,956 judgments · page 184 of 198

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Privy Council30 Jun 1883

Kali Komul Mozoomdar and Others Vs Uma Shunkur Moitra

Privy Council · (1883) 10 IndApp 138

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Privy Council30 Jun 1883

Mina Konwari Vs Juggat Setani

Privy Council · (1884) 10 ILRPC 196 : (1883) 10 IndApp 119

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Privy Council29 Jun 1883

Situl Pershad Vs Luchmi Pershad Singh and others

Privy Council · (1883) 10 IndApp 129

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Privy Council04 Apr 1883

Nilmoni Singh Deo; Bhoyharini Debi Vs Umanath Mookerjee and others; Nilmoni Singh

Privy Council · (1885) 10 ILRPC 19

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Privy Council04 Apr 1883

Rajah Nilmoni Singh Deo Bahadoor; Bhoyharini Debia Vs Umanath Mookerjee and others; Rajah Nilmoni Singh Deo Bahadoor

Privy Council · (1883) 10 IndApp 80

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Privy Council20 Mar 1883

Lalla Sheoparshad Vs Juggernath

Privy Council · (1883) 10 IndApp 74

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Privy Council17 Mar 1883

Kumar Tarakeswar Roy Vs Kumar Shoshi Shikhareswar

Privy Council · (1883) 10 IndApp 51

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Privy Council16 Mar 1883

Nihaluddin Khan Vs Ahmud Hossein Khan

Privy Council · (1883) 9 ILRPC 945 : (1883) 10 IndApp 45

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Privy Council15 Mar 1883

Mohesh Lal Vs Mohant Bawan Das

Privy Council · (1883) 9 ILRPC 961 : (1883) 10 IndApp 62

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Privy Council15 Mar 1883

A. B. Miller, Official Assignee, High Court Vs Sheo Pershad

Privy Council · (1883) 10 IndApp 98

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Privy Council02 Mar 1883

Tarokessur Roy Vs Soshi Shikhuressur Roy

Privy Council · (1883) 9 ILRPC 952

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Privy Council27 Feb 1883

Balwant Rao Bishwant Chandra Chor Vs Purun Mal Chaube

Privy Council · (1883) 10 IndApp 90

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Privy Council09 Dec 1882

Srimati Janoki Debi Vs Gopal Acharjia and others

Privy Council · (1882) 10 IndApp 32

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Privy Council01 Dec 1882

Radha Pershad Singh Vs Ram Purmeswar Singh and others

Privy Council · (1882) 10 IndApp 113

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Privy Council28 Nov 1882

Omrao Begum and Another Vs The Government of India and others

Privy Council · (1883) 9 ILRPC 704 : (1882) 10 IndApp 39

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Privy Council24 Nov 1882

R. Olpherts and E. Macnaghten Vs Mahabir Pershad Singh and another

Privy Council · (1882) 10 IndApp 25

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Privy Council23 Nov 1882

Srimati Tara Soondari Debia and Others Vs The Maharajah of Burdwan

Privy Council · (1882) 10 IndApp 19

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Privy Council23 Nov 1882

Tarasundari Debi Vs Maharajah of Burdwan

Privy Council · (1883) 9 ILRPC 619

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Privy Council16 Nov 1882

Hurrish Chunder Chowdry Vs Kali Sundari Debia

Privy Council · (1883) 9 ILRPC 482 : (1882) 10 IndApp 4

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Privy Council16 Nov 1882

Kalisundery Debi Vs Hurrish Chunder Chowdhry

Privy Council · (1883) 9 ILRPC 482

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