Privy Council05 Dec 1883
Hardi Narain Sahu Vs Ruder Perkash Misser (A. Minor) by Abdul Hye and others
Privy Council · (1884) 10 ILRPC 626
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 183 of 198
Privy Council05 Dec 1883
Baboo Hurdey Narain Sahu Vs Pundit Baboo Rooder Perkash Misser and others
Privy Council · (1883) 11 IndApp 26
Privy Council01 Dec 1883
Chaudhri Hira Sing Vs Chaudhri Gunga Sahai and Amin Singh
Privy Council · (1883) 11 IndApp 20
Privy Council30 Nov 1883
Achal Ram Vs Udai Partab Addiya Dat Singh
Privy Council · (1883) 11 IndApp 51
Privy Council30 Nov 1883
Abdool Hye Vs Mir Mohamed Mozuffer Hossein and another
Privy Council · (1883) 11 IndApp 10
Privy Council30 Nov 1883
Udai Partab Addiya Dat Singh Vs Achal Ram
Privy Council · (1884) 10 ILRPC 511
Privy Council29 Nov 1883
Abdul Hye Vs Mir Mohammed Mozaffar Hossein and another
Privy Council · (1884) 10 ILRPC 616
Privy Council24 Nov 1883
Macnaghten and Another Vs Mahabir Pershad Singh and another
Privy Council · (1883) 9 ILRPC 656
Privy Council23 Nov 1883
Burjore and Bhawani Pershad Vs Mussumat Bhagana
Privy Council · (1883) 11 IndApp 7
Privy Council17 Nov 1883
Adjudhia Baksh and Another Vs Rakhman Kuar and others
Privy Council · (1884) 10 ILRPC 482
Privy Council17 Nov 1883
Ajudhia Buksh and Another Vs Mussamut Rukmin Kuar and Gujadhar Buksh
Privy Council · (1883) 11 IndApp 1
Privy Council18 Jul 1883
Surendra Nath Banerjee Vs The Chief Justice and Judges of The High Court
Privy Council · (1884) 10 ILRPC 109
Privy Council18 Jul 1883
Surendranath Banerjea Vs The Chief Justice and Judges of The High Court of Bengal
Privy Council · (1883) 10 IndApp 171
Privy Council11 Jul 1883
Rai Balkishen Dass Vs Raja Run Bahadoor Singh
Privy Council · (1883) 10 IndApp 162
Privy Council11 Jul 1883
IDut Koer and Others Vs Hansbutti Koerain and others
Privy Council · (1884) 10 ILRPC 324 : (1883) 10 IndApp 150
Privy Council10 Jul 1883
Chand Bibi Vs Najban Bibi
Privy Council · (1884) 10 ILRPC 238 : (1883) 10 IndApp 133
Privy Council30 Jun 1883
Uma Sunker Moitra Vs Kalikomul Mozumdar and others
Privy Council · (1884) 10 ILRPC 232