Privy Council24 Jul 1913
Vaithinatha Pillai Vs The King-Emperor
Privy Council · (1913) 36 ILRPC 501 : (1913) 40 IndApp 193
Indian Penal Code, 1860 — Section 109, 114, 302
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 134 of 198
Privy Council23 Jul 1913
Partab Singh and Another Vs Bhabuti Singh
Privy Council · (1913) 35 ILRPC 487
Privy Council11 Jul 1913
Ramkishore Kedarnath Vs Jainarayan Ramrachhpal
Privy Council · (1913) 40 ILRPC 966
Privy Council10 Jun 1913
Dwarka Prasad Singh Vs Janki Prasad Singh
Privy Council · (1913) 35 ILRPC 391
Privy Council05 May 1913
Brijraj Singh and Another Vs Sheodan Singh and others
Privy Council · (1913) 40 IndApp 161
Privy Council02 May 1913
Chiman Lal Vs Hari Chand
Privy Council · (1913) 40 ILRPC 879 : (1913) 40 IndApp 156
Privy Council19 Mar 1913
Joopoody Sarayya and Others Vs Lakshmanaswamy
Privy Council · (1913) 36 ILRPC 185
Privy Council17 Mar 1913
Mohan Lalji and Another Vs Gordhan Lalji Maharaj and others
Privy Council · (1913) 40 IndApp 97
Privy Council06 Mar 1913
Tekait Krishna Prasad Singh Minor By His Guardian Lachmi Kumari Vs Moti Chand
Privy Council · (1913) 40 IndApp 140
Privy Council06 Mar 1913
Lala Soni Ram Vs Kanhaiya Lal and others
Privy Council · (1913) 40 IndApp 74
Privy Council04 Mar 1913
Skinner Vs Naunihal Singh and others
Privy Council · (1913) 35 ILRPC 211 : (1913) 40 IndApp 105
Privy Council25 Feb 1913
Seth Kanhaya Lal Vs The National Bank of India Limited
Privy Council · (1913) 40 IndApp 56
Privy Council25 Feb 1913
Desai Narsilal Chaturbhujdas and Others Vs Majmudar Hiralal Ichhalal and others
Privy Council · (1913) 40 IndApp 68
Privy Council25 Feb 1913
Kanhaya Lal Vs National Bank of India, Ld.
Privy Council · (1913) 40 ILRPC 598