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Privy Council judgments

3,956 judgments · page 133 of 198

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Privy Council25 Feb 1914

Ma Nhin Bwir Vs U Shwe Gone

Privy Council · (1914) AIR(PC) 97

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Privy Council24 Feb 1914

Sin. Manokarani Debi Vs Haripada Mitter and others

Privy Council · (1914) AIR(PC) 164

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Privy Council06 Feb 1914

Lala Brij Lal Vs Mt. Inda Kanwar and others

Privy Council · (1914) AIR(PC) 38

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Privy Council06 Feb 1914

Mt. Bakhtawar Begam Vs Husaini Khanum and another

Privy Council · (1914) AIR(PC) 36

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Privy Council03 Feb 1914

Cedars Rapids Manufacturing and Power Company Vs Locoste and others

Privy Council · (1914) AIR(PC) 199

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Privy Council02 Feb 1914

Bijoy Gopal Mukerji and other Vs Girindra Nath Mukerji and others

Privy Council · (1914) AIR(PC) 128

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Privy Council28 Jan 1914

State of South Australia Vs State of Victoria Privy Council

Privy Council · (1914) AIR(PC) 266

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Privy Council28 Jan 1914

David Maclaren and another Vs Attorney-General for the Province of Quebec

Privy Council · (1914) AIR(PC) 189

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Privy Council13 Dec 1913

Kali Charan Vs Abdul Rahman and others

Privy Council · (1918) AIR(PC) 226

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Privy Council10 Dec 1913

Narasimha Appa Rao Now Represented By Venkata Ramayya Appa Row; Venkatadri Appa Rao (Representative of Rangayya Appa Row) Vs Parthasarathy Appa Rao and another and Rangayya Appa Rao Now Represented by Venkatadri App Row; Narsimha Appa Rao Now Represented by Venkata Ramayya Appa Row and Parthasarathy Appa Rao and another

Privy Council · (1914) 37 ILRPC 199

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Privy Council10 Dec 1913

Venkata Narasimha Appa Row, Since Deceased (Now Represented By Meka Venkataramayya Appa Row and Another; Venkatadri Appa Row Vs Parthasarathy Appa Row and another; Venkata Narasimha Appa Row and Parthasakathy Appa Row

Privy Council · (1913) 41 IndApp 51

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Privy Council10 Dec 1913

Arun Chandra Singh Vs Kamini Kumar Bardhan and others

Privy Council · (1914) 41 ILRPC 683 : (1913) 41 IndApp 32

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Privy Council08 Dec 1913

Natcheappa Chetty Vs Irrawaddy Flotilla Company

Privy Council · (1914) 41 ILRPC 670

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Privy Council01 Dec 1913

Barhamdeo Prasad and Another Vs Tara Chand and others

Privy Council · (1914) 41 ILRPC 654 : (1913) 41 IndApp 45

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Privy Council27 Nov 1913

Ram Gopal Singh and Others Vs Kali Bakhsh Singh and others

Privy Council · (1914) 36 ILRPC 81

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Privy Council25 Nov 1913

Thakuk Barmha Vs Jiban Ram Marwari

Privy Council · (1914) 41 ILRPC 590 : (1913) 41 IndApp 38

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Privy Council17 Nov 1913

Clifford Vs King-Emperor

Privy Council · (1914) 41 ILRPC 568

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Privy Council07 Nov 1913

Rameshwar Kumar Vs The Collector of Gaya

Privy Council · (1913) 40 IndApp 236

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Privy Council07 Nov 1913

Bhubaneshwari Kumar Vs Collector of Gaya

Privy Council · (1914) 41 ILRPC 556

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Privy Council03 Nov 1913

Durga Prasad Singh Vs Rajendra Narayan Bagchi and others

Privy Council · (1914) 41 ILRPC 493 : (1913) 40 IndApp 223

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