COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 115 of 198
Privy Council26 Apr 1918
Madana Mohana Ananga Bheema Deo Vs Purushotthama Ranga Bheema Deo
Privy Council · (1918) AIR(PC) 74
Privy Council25 Apr 1918
Demerara Turf Club, Limited (in Liquidation) Vs Wight
Privy Council · (1918) AIR(PC) 219
Privy Council23 Apr 1918
Minister of Railways and Harbouss of the Union of South Africa Vs Simmer and Jack Proprietary Mines Limited
Privy Council · (1918) AIR(PC) 161
Privy Council19 Apr 1918
Rani Hemanta Kumari Debi and others Vs Maharajah Jagadindra Nath Roy Bahadur
Privy Council · (1918) AIR(PC) 213
Privy Council18 Apr 1918
Mewa Singh and others Vs Basant Singh and others
Privy Council · (1918) AIR(PC) 49
Privy Council18 Apr 1918
Lala Kalyan Das and others Vs Sheik Maqbul Ahmad and others
Privy Council · (1918) AIR(PC) 53
Privy Council16 Apr 1918
Rani Parbati Kunwar Vs Deputy Commissioner of Kheri and another
Privy Council · (1918) AIR(PC) 45
Privy Council21 Mar 1918
Basudeo Roy and others Vs Jugal Kishwar Das and others
Privy Council · (1918) AIR(PC) 37
Privy Council21 Mar 1918
Raja Joyti Prashad Singh (Raja of Pachete) Vs Kumud Nath Chatterji and others
Privy Council · (1918) AIR(PC) 41
Privy Council21 Mar 1918
Nederlandshe Handel Maatschappji Vs Maneckjee Pallonjee
Privy Council · (1918) AIR(PC) 218
Privy Council18 Mar 1918
Jagannath Prasad Singh (Raja of Deo) Vs Syed Abdullah and others
Privy Council · (1918) AIR(PC) 35
Privy Council15 Mar 1918
Lala Kanhai Lal Vs (Lala) Brij Lal and others
Privy Council · (1918) AIR(PC) 70
Privy Council15 Mar 1918
Yangtsze Insurance Association Limited Vs Lukmanjee
Privy Council · (1918) AIR(PC) 177
Privy Council14 Mar 1918
Abdul Rahim Mahomed Narma and others Vs Municipal Commissioner for the City of Bombay and others
Privy Council · (1918) AIR(PC) 20
Privy Council11 Mar 1918
Karachi Port Trust Vs J. Mackenzie Davidson and others
Privy Council · (1918) AIR(PC) 22