Privy Council28 Oct 1918
Musammat Imtiaz-un-nisa Vs Mumtaz Hussain, since deceased
Privy Council · (1918) AIR(PC) 223
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 113 of 198
Privy Council18 Oct 1918
Madhab Chandra Bera, since deceased (now represented by Khetra Mohan Bera) and another Vs Srimati Sarat Kumari Debt and others
Privy Council · (1918) AIR(PC) 225
Privy Council17 Oct 1918
Ch. Gur Narayan and others Vs Sheolal Singh and others
Privy Council · (1918) AIR(PC) 140
Privy Council17 Oct 1918
Dominion Trust Company Vs New York Life Insurance Co.
Privy Council · (1918) AIR(PC) 233
Privy Council16 Oct 1918
Canada Foundry Company Limited Vs Edmonton Portland Cement Company
Privy Council · (1919) AIR(PC) 201
Privy Council15 Oct 1918
Sunderbai and another Vs Collector of Belgaum and others
Privy Council · (1918) AIR(PC) 135
Privy Council15 Oct 1918
In the matter of Part Cargo ex-Steamship "Antilla" and other Steamships Peder Melin and Co., Petitioners Vs H. M. Procurator Genera
Privy Council · (1919) AIR(PC) 192
Privy Council26 Jul 1918
Egbert and others Vs Northern National Crown Bank
Privy Council · (1918) AIR(PC) 210
Privy Council26 Jul 1918
Hakim Maulvi Muhammad Mahbub Ali Khan Vs Bharat Indu and others
Privy Council · (1918) AIR(PC) 137
Privy Council26 Jul 1918
Ratanlal Choonilal Pannalal Vs Municipal Commissioner for the City of Bombay and others
Privy Council · (1918) AIR(PC) 129
Privy Council26 Jul 1918
Paramanda Das Goswami and others Vs Kripasindhu Roy and others
Privy Council · (1918) AIR(PC) 121
Privy Council26 Jul 1918
Raja Durga Prashad Singh Vs Tribeni Singh and others
Privy Council · (1918) AIR(PC) 112
Privy Council26 Jul 1918
Durga Prasad Singh Vs Tata Iron and Steel Co., Ld.
Privy Council · (1918) AIR(PC) 125
Privy Council26 Jul 1918
Kaikushru Bezonji Nanabhoy Capadia Vs Shirinbai Bezonji Capadia and others
Privy Council · (1918) AIR(PC) 206
Privy Council26 Jul 1918
Jadho Mahto and another Vs Dewan Babu Adya Prashad and others
Privy Council · (1918) AIR(PC) 293
Privy Council22 Jul 1918
Aloysia Muttunayagam and another Vs Margaret Brito
Privy Council · (1918) AIR(PC) 277
Privy Council16 Jul 1918
Permanent Trustee Company of New South Wales and another Vs Fels
Privy Council · (1918) AIR(PC) 229
Privy Council16 Jul 1918
Harihar Banerji and others Vs Ramshashi Roy and others
Privy Council · (1918) AIR(PC) 102