Privy Council21 Jul 1916
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Privy Council · (1916) AIR(PC) 89
COURT ARCHIVE
Privy Council judgments, 1916
103 judgments · page 3 of 6
Privy Council20 Jul 1916
Mst. Atkia Begam Vs Muhammad Ibrahim Rashid Nawah
Privy Council · (1916) AIR(PC) 250
Privy Council20 Jul 1916
Mahomed Syedol Ariffin bin Mahomed Ariff Vs Yeoh Ooi Gark
Privy Council · (1916) AIR(PC) 242
Privy Council18 Jul 1916
Hamilton, Grimsby and Beamsville Railway Company Vs Attorney-General for Ontario and others
Privy Council · (1916) AIR(PC) 225
Privy Council17 Jul 1916
Banga Chandra Dhur Biswas and another Vs Jagat Kishore Acharjya Chowdhuri and others
Privy Council · (1916) AIR(PC) 110
Privy Council17 Jul 1916
A.J.S. Joseph and others Vs Corporation of Calcutta
Privy Council · (1916) AIR(PC) 123
Privy Council14 Jul 1916
Nobin Chandra Barua and others Vs Chandra Madhab Barua
Privy Council · (1916) AIR(PC) 148
Privy Council14 Jul 1916
Maharajah of Bobbili Vs Sri Raja Narasaraju Peda Baliara Simhulu Bahadur and another
Privy Council · (1916) AIR(PC) 16
Privy Council14 Jul 1916
Fowles Vs Easternand Australian Steamship Company, Limited
Privy Council · (1916) AIR(PC) 54
Privy Council14 Jul 1916
Bull and others Vs Attorney-General of New South Wales
Privy Council · (1916) AIR(PC) 207
Privy Council11 Jul 1916
Sadik Husain Khan Vs Hashim Ali Khan and others
Privy Council · (1916) AIR(PC) 27
Privy Council07 Jul 1916
Secretary of State for India Vs Chellikani Rama Rao and others
Privy Council · (1916) AIR(PC) 21
Privy Council22 Jun 1916
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Privy Council · (1916) AIR(PC) 14
Privy Council22 Jun 1916
(Maharaja Sri) Ram Chandra Banj Deo Vs Secretary of State for India and others
Privy Council · (1916) AIR(PC) 126
Privy Council22 Jun 1916
Ridd Milking Machine Company Limited Vs Simplex Milking Machine Company Limited
Privy Council · (1916) AIR(PC) 56