COURT ARCHIVE
Privy Council judgments, 1916
103 judgments · page 2 of 6
Privy Council10 Nov 1916
Shripat Singh Dugar and others Vs Maharaja Prodyot Kumar Tagore and others
Privy Council · (1916) AIR(PC) 220
Privy Council02 Nov 1916
Trustees of the Roman Catholic Separate Schools for Ottawa Vs Ottawa Corporation and others
Privy Council · (1916) AIR(PC) 267
Privy Council02 Nov 1916
Trustees of the Roman Catholic Separate Schools for the City of Ottawa Vs Mackell and others
Privy Council · (1916) AIR(PC) 185
Privy Council26 Oct 1916
Municipal Corporation of the City of Bombay Vs Great Indian Peninsula Ry. Co.
Privy Council · (1916) AIR(PC) 3
Privy Council23 Oct 1916
Yorkshire Insurance Company, Limited Vs Campbell
Privy Council · (1916) AIR(PC) 213
Privy Council23 Oct 1916
Toronto Electric Light Company Limited Vs Corporation of the City of Toronto
Privy Council · (1916) AIR(PC) 230
Privy Council01 Aug 1916
Hamira Bibi and others Vs Zubaida Bibi and others
Privy Council · (1916) AIR(PC) 46
Privy Council01 Aug 1916
Secretary of State for India Vs Maharaja Birendra Kishore Manikya and others
Privy Council · (1916) AIR(PC) 141
Privy Council01 Aug 1916
Corporation of the City of Toronto Vs Consumers'' Gas Company of Toronto
Privy Council · (1916) AIR(PC) 247
Privy Council31 Jul 1916
Commercial Cable Company Vs Governor of Newfoundland
Privy Council · (1916) AIR(PC) 253
Privy Council26 Jul 1916
British Columbia Electric Railway Company, Limited Vs Loach
Privy Council · (1916) AIR(PC) 208
Privy Council25 Jul 1916
Alexander Smith Vs Council of the Rural Municipality of Vermillion Hilla, No. 195
Privy Council · (1917) AIR(PC) 271
Privy Council24 Jul 1916
Thetford Mines Town Corporation Vs Amalgamated Asbestos Corporation, Limited
Privy Council · (1916) AIR(PC) 264
Privy Council21 Jul 1916
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Privy Council · (1916) AIR(PC) 89
Privy Council21 Jul 1916
Ahmad Raza and others Vs Syed Abid Husain and others
Privy Council · (1916) AIR(PC) 41