Privy Council07 Apr 1897
Rabiabai and Others Vs Mahomed Ismail and others
Privy Council · (1897) 24 IndApp 128
COURT ARCHIVE
Privy Council judgments, 1897
34 judgments · page 2 of 2
Privy Council07 Apr 1897
Debi Pershad Singh and Another Vs Joynath Singh and others
Privy Council · (1897) 24 ILRPC 834 : (1897) 24 IndApp 60
Privy Council07 Apr 1897
Raja Viravara Thodhramal Rajya Lakhshmi Devi Garu Vs Raja Viravara Thodhramal Surya Narayana Dhatrazu Bahadur Garu
Privy Council · (1897) 24 IndApp 118
Privy Council20 Mar 1897
Lalit Mohun Singh Roy; Bepin Mohun Singh Roy; Priambada Roy and Others Vs Chukkun Lal Roy and others; Chukkun Lal Roy and others; Chukkun Lal Roy and others
Privy Council · (1897) 19 ILRPC 834 : (1897) 24 IndApp 76
Privy Council20 Mar 1897
Ram Autar and Others Vs Raja Muhammad Mumtaz Ali Khan
Privy Council · (1897) 24 IndApp 107
Privy Council20 Mar 1897
Bai Motivahoo Vs Bai Mamoobai and another
Privy Council · (1897) 24 IndApp 93
Privy Council18 Mar 1897
Srimant Rajah Yarlagadda Mal Likarjuna Prasad Nayudu Bahadur Zamindar Garu Vs Makerla Sridevamma and others
Privy Council · (1897) 24 IndApp 73
Privy Council06 Mar 1897
Sheosagar Singh and Others Vs Sitaram Singh and others
Privy Council · (1897) 24 IndApp 50
Privy Council06 Feb 1897
Amriteswari Debi Vs The Secretary of State For India In Council
Privy Council · (1897) 24 ILRPC 504