High Courts01 Oct 2024
Raju Pradhan Vs State Of Sikkim & Ors.
Sikkim High Court · (2024) 10 SIK CK 0004
COURT ARCHIVE
Sikkim High Court judgments, 2024
162 judgments · page 3 of 9
High Courts30 Sept 2024Dismissed
Mohammed Safique Vs Abishek Rai S/O Dhurba Rai
Sikkim High Court · (2024) 09 SIK CK 0034
Gangtok Rent Control And Eviction Act, 1956 — Section 4
High Courts26 Sept 2024Dismissed
Divisional Manager, National Insurance Company Limited Vs Bahadur Rai And Another
Sikkim High Court · (2024) 09 SIK CK 0035
High Courts25 Sept 2024
Narayan Dhungel & Ors. Vs Land Revenue & Disaster Management Department & Ors.
Sikkim High Court · (2024) 09 SIK CK 0039
Code Of Civil Procedure, 1908 — Order 5 Rule 20
High Courts25 Sept 2024
State Of Sikkim Vs Rup Narayan Rai (Chamling) And Others
Sikkim High Court · (2024) 09 SIK CK 0038
Code Of Criminal Procedure, 1973 — Section 378(3)Limitation Act, 1963 — Section 5
High Courts20 Sept 2024
M/S Teesta Rangit Pvt. Ltd & Anr. Vs Union Of India & Ors.
Sikkim High Court · (2024) 09 SIK CK 0011
Central Goods And Services Tax Rules, 2017 — Rule 31A
High Courts12 Sept 2024
Chief Secretary, Government Of Sikkim And Others Vs Mamta Rai And Others
Sikkim High Court · (2024) 09 SIK CK 0044
High Courts12 Sept 2024
Ravi Tamang Vs State Of Sikkim & Ors.
Sikkim High Court · (2024) 09 SIK CK 0029
High Courts12 Sept 2024
M/S Teesta Rangit Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Sikkim High Court · (2024) 09 SIK CK 0028
High Courts12 Sept 2024
Bikash Sewa Vs Executive Engineer, Sikkim Investigation Division, Central Water Commission, Government Of India
Sikkim High Court · (2024) 09 SIK CK 0026
High Courts10 Sept 2024Disposed Of
Lakpa Tenzi Sherpa Vs State Of Sikkim
Sikkim High Court · (2024) 09 SIK CK 0025
Protection Of Children From Sexual Offences Act, 2012 — Section 9(n), 10
High Courts10 Sept 2024Disposed Of
Kumar Subba Vs State Of Sikkim
Sikkim High Court · (2024) 09 SIK CK 0024
Indian Penal Code, 1860 — Section 354, 354A(2)
High Courts10 Sept 2024
Mani Kumar Subba Vs State Of Sikkim & Ors.
Sikkim High Court · (2024) 09 SIK CK 0020
High Courts04 Sept 2024Disposed Of
Devi Prasad Sharma Vs State Of Sikkim And Others
Sikkim High Court · (2024) 09 SIK CK 0002
Limitation Act, 1963 — Section 5, 14Code Of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts29 Aug 2024Disposed Of
Birendra Rai @ Biren Vs State Of Sikkim
Sikkim High Court · (2024) 08 SIK CK 0036
High Courts28 Aug 2024Disposed Of
State Of Sikkim Vs Krishna Prasad Biswakarma And Another
Sikkim High Court · (2024) 08 SIK CK 0034
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 1378(3)
High Courts22 Aug 2024
Ongdi Sherpa Vs Nim Temba Sherpa And Others
Sikkim High Court · (2024) 08 SIK CK 0060
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order I Rule 10(2), Order 6 Rule 17
High Courts22 Aug 2024Dismissed
Januki Pradhan Vs Zuventus Healthcare Limited
Sikkim High Court · (2024) 08 SIK CK 0054
High Courts16 Aug 2024Disposed Of
M/S Mahabir Prasad Agarwala Vs Union Of India And Ors.
Sikkim High Court · (2024) 08 SIK CK 0032