High Courts21 Feb 2024Disposed Of
Karma Loday Lepcha Alias Kancha Vs State Of Sikkim
Sikkim High Court · (2024) 02 SIK CK 0009
Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 5(l), 6
COURT ARCHIVE
Sikkim High Court judgments, 2024
162 judgments · page 9 of 9
High Courts19 Feb 2024Disposed Of
Manager, The New India Assurance Co. Ltd. Vs Krishna Bahadur Mukhia And Another
Sikkim High Court · (2024) 02 SIK CK 0008