Privy Council27 Nov 1928
Lakhamgowda Basavaprabhu Sar Desai Vs Appanna and others
Privy Council · (1929) AIR(PC) 30
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 72 of 198
Privy Council23 Nov 1928
(Rajah Keesara) Venkatappayya and others Vs Rajah Nayani Venkata Ranga Rao
Privy Council · (1929) AIR(PC) 24
Privy Council23 Nov 1928
Acharyashri Sripati Prasadji Bihari Lalji Maharaj Vs Barot Laxmidas Dungerbai and others
Privy Council · (1929) AIR(PC) 27
Privy Council23 Nov 1928
Pope Appliance Corporation Vs Spanish River Pulp and Paper Mills Ltd.
Privy Council · (1929) AIR(PC) 38
Privy Council16 Nov 1928
Yellappa Ramappa Naik and others Vs Tippanna
Privy Council · (1929) AIR(PC) 8
Privy Council15 Nov 1928
Peddi Reddi Jogi Reddi Vs Panem Chinnabbi Reddi and others
Privy Council · (1929) AIR(PC) 13
Privy Council13 Nov 1928
Acharyashri Sripati Prasadji Bihari Lalji Maharaj Vs Barot Laxmidas Dungerbai and others
Privy Council · (1929) AIR(PC) 84
Privy Council09 Nov 1928
K.L.S.V.E. Annamalai Chetty Vs K.L.S.V.E. Subramanian Chetty and others
Privy Council · (1929) AIR(PC) 1
Privy Council02 Nov 1928
Juggi Lal-Kamalapat of Cawnpore and others Vs The Swadeshi Mills, Co. Ltd. of Bombay
Privy Council · (1929) AIR(PC) 11
Privy Council26 Oct 1928
Bal Kishen and others Vs Ram Charan and another
Privy Council · (1929) AIR(PC) 296
Privy Council19 Oct 1928
Srimati Tarakumari and another Vs Tribeni Prasad Singh and another
Privy Council · (1928) AIR(PC) 306
Privy Council16 Oct 1928
Canadian Spool Cotton Co. Ltd. Vs City of Montreal
Privy Council · (1928) AIR(PC) 307
Privy Council16 Oct 1928
Ghulam Hussein Ahmed Somaji and others Vs Land Acquisition Officer, South Salsette, Bandra
Privy Council · (1928) AIR(PC) 305
Privy Council15 Oct 1928
Inche Noriah binte Mohamed Tahir Vs Shaik Allie bin Omar bin Abdullah Bahashuan
Privy Council · (1929) AIR(PC) 3
Privy Council15 Oct 1928
Laurence Arthur Adamson and others Vs Melbourne and Metropolitan Board of Works
Privy Council · (1929) AIR(PC) 181
Privy Council20 Jul 1928
Inglewood Pulp and Paper Co. Ltd. Vs New Brunswick Electric Power Commission
Privy Council · (1928) AIR(PC) 287
Privy Council20 Jul 1928
Mt. Vaishno Ditti Vs Mt. Rameshri and others
Privy Council · (1928) AIR(PC) 294