Privy Council04 Dec 1931
(Thakur) Bageshwari Charan Singh Vs Thakurain Jagarnath Kuari and another
Privy Council · (1932) AIR(PC) 55
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 57 of 198
Privy Council04 Dec 1931
S.S. "Leopold L. D." Vs Hochelaga Steamship Co. Ltd.
Privy Council · (1932) AIR(PC) 65
Privy Council30 Nov 1931
Krishna Chandra Bhowmich Vs Pabna Dhana Bhandar Co. Ltd. (in Liquidation) and others
Privy Council · (1932) AIR(PC) 61
Privy Council27 Nov 1931
Secretary of State Vs Sannidhiraju Subbarayudu and others
Privy Council · (1932) AIR(PC) 46
Privy Council24 Nov 1931
Promatha Nath Mittra and others Vs Gostha Behari Sen and others
Privy Council · (1932) AIR(PC) 43
Privy Council20 Nov 1931
Manmatha Nath Mullick Vs Sheikh Hedait Ali and others
Privy Council · (1932) AIR(PC) 32
Privy Council19 Nov 1931
Saiyid Rashid Ahmad and another Vs Mt. Anisa Khatun and others
Privy Council · (1932) AIR(PC) 25
Privy Council19 Nov 1931
Maharaja Kumar Gopal Saran Narain Singh Vs Sita Devi
Privy Council · (1932) AIR(PC) 34
Privy Council06 Nov 1931
Giuseppe Bianco Vs Giovanni Vincenzn Demarco
Privy Council · (1932) AIR(PC) 63
Privy Council22 Oct 1931
Attorney-General of Canada Vs Attorney-General of Ontario and others
Privy Council · (1932) AIR(PC) 36
Privy Council19 Oct 1931
Nawab Mirza Mohammad Sadiq Ali Khan and others Vs Nawab Fakr Jahan Begam and another
Privy Council · (1932) AIR(PC) 13
Privy Council31 Jul 1931
Tara Kumari Vs Chandra Mauleshwar Prasad Singh
Privy Council · (1931) AIR(PC) 303
Privy Council28 Jul 1931
Turner Morrison and Company Ltd. Vs Monmohan Chowdhury
Privy Council · (1931) AIR(PC) 314
Privy Council28 Jul 1931
Ripon Press and Sugar Mill Co. Limited, Bellary Vs V. Gopal Chetti and others
Privy Council · (1932) AIR(PC) 1
Privy Council28 Jul 1931
Julio Mascarenhas and others Vs Mercantile Bank of India Ltd.
Privy Council · (1932) AIR(PC) 22
Privy Council24 Jul 1931
P.M.A.M. Vellaiyappa Chetty and others Vs Natarajan and another
Privy Council · (1931) AIR(PC) 294
Privy Council24 Jul 1931
H.V. Low and Company, Limited Vs Raja Bahadur Jyoti Prosad Singh Deo
Privy Council · (1931) AIR(PC) 299