Privy Council14 Feb 1936
Antonio Dias Caldeira Vs Frederick Augustus Gray
Privy Council · (1936) AIR(PC) 154
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 42 of 198
Privy Council30 Jan 1936
D. Davis & Co. Ltd. Vs Brunswick (Australia) Ltd. and others
Privy Council · (1936) AIR(PC) 114
Privy Council30 Jan 1936
Gabriel Togonu Bickersteth and another Vs Evan Adeleye Shanu
Privy Council · (1936) AIR(PC) 123
Privy Council23 Jan 1936
Hem Singh and others Vs Basant Das and another
Privy Council · (1936) AIR(PC) 93
Privy Council23 Jan 1936
Sarda Mahesh Prasad Singh Vs Badri Lal Sahu and others
Privy Council · (1936) AIR(PC) 108
Privy Council13 Jan 1936
(Sri Raja) Inuganti Venkatarama Rao Vs (Sri Raja) Sobhanadri Appa Rao Bahadur Garu and others
Privy Council · (1936) AIR(PC) 91
Privy Council19 Dec 1935
Nathu Lal and another Vs Babu Ram and others
Privy Council · (1936) AIR(PC) 103
Privy Council19 Dec 1935
Ghanshayam Das Jagnani Vs (Firm) Ramnarayan Ganeshnarayan
Privy Council · (1936) AIR(PC) 89
Privy Council16 Dec 1935
Bullabh Das and another Vs Nur Mohammad and another
Privy Council · (1936) AIR(PC) 83
Privy Council16 Dec 1935
Cora Lillian McPherson Vs Oran Leo McPherson
Privy Council · (1936) AIR(PC) 246
Privy Council09 Dec 1935
(Marjorie L''Estrange) Trickett Vs Queensland Insurance Co. Ltd and others
Privy Council · (1936) AIR(PC) 74
Privy Council06 Dec 1935
Tyagaraja Mudaliyar and another Vs Vedathanni
Privy Council · (1936) AIR(PC) 70
Privy Council06 Dec 1935
Gujrat Ginning and Manufacturing Co. Ltd. Ahmedabad Vs Motilal Hirabhai Spinning and Manufacturing Co. Ltd.
Privy Council · (1936) AIR(PC) 77
Privy Council03 Dec 1935
Monohar Mukerji Vs Bhupendra Nath Mukerji and others
Privy Council · (1936) AIR(PC) 325
Privy Council28 Nov 1935
Kusum Kumari Vs Debi Prosad Dhandhania and others
Privy Council · (1936) AIR(PC) 63
Privy Council18 Nov 1935
Bindeswari Charan Singh Vs Bageshwari Charan Singh
Privy Council · (1936) AIR(PC) 46
Privy Council18 Nov 1935
National Mutual Life Association of Australasia Ltd. Vs Commissioner of Income Tax, Bombay Presidency and Aden
Privy Council · (1936) AIR(PC) 55