COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 38 of 198
Privy Council22 Feb 1937
Bharat Dharma Syndicate Ltd. Vs Harish Chandra
Privy Council · (1937) AIR(PC) 146
Privy Council19 Feb 1937
Commissioner of Income Tax, United and Central Provinces Vs Badridas Ramrai Shop, Akola, Owner Laxminarayan Badridas Shrawagi
Privy Council · (1937) AIR(PC) 133
Privy Council19 Feb 1937
Fatima Begum Vs Ahmad Ali Khan and another
Privy Council · (1937) AIR(PC) 121
Privy Council15 Feb 1937
Bishambhar Nath Kapoor and others Vs Lala, Amar Nath and others
Privy Council · (1937) AIR(PC) 105
Privy Council08 Feb 1937
Maritime Electric Co. Ltd. Vs General Dairies Ltd.
Privy Council · (1937) AIR(PC) 114
Privy Council01 Feb 1937
Maharaja Sir Kesho Prasad Singh Bahadur Vs Bahuria Mt. Bhagjogna Kuer and others
Privy Council · (1937) AIR(PC) 69
Privy Council29 Jan 1937
Hubert Rowan Hodge Vs Shahebzada Mahomed Kamgar Shah and others
Privy Council · (1937) AIR(PC) 107
Privy Council28 Jan 1937
Attorney-General of Ontario Vs Attorney-General of Canada and others
Privy Council · (1937) AIR(PC) 99
Privy Council28 Jan 1937
Attorney-General of Canada Vs Attorney-General of Ontario and others
Privy Council · (1937) AIR(PC) 82
Privy Council28 Jan 1937
Attorney-General of British Columbia Vs Attorney-General of Canada and others
Privy Council · (1937) AIR(PC) 95
Privy Council26 Jan 1937
James Eggay Taylor Vs United Africa Co. Ltd.
Privy Council · (1937) AIR(PC) 78
Privy Council26 Jan 1937
A.V. Palanivelu Mudaliar Vs Neelavathi Ammal and another
Privy Council · (1937) AIR(PC) 50
Privy Council26 Jan 1937
Mayor, Councillors and Citizens of the City of Auckland and others Vs Alliance Assurance Co. Ltd.
Privy Council · (1937) AIR(PC) 54