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Privy Council judgments

3,956 judgments · page 35 of 198

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Privy Council16 Dec 1937

Thakur Gajendra Shah Vs Thakur Shankar Bakhah Singh and others

Privy Council · (1938) AIR(PC) 84

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Privy Council06 Dec 1937

District Local Board, Ahmedabad and others Vs Secretary of State

Privy Council · (1938) AIR(PC) 87

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Privy Council06 Dec 1937

Sunder Singh-Mallah Singh Sanatan Dharam High School Trust, Indaura Vs Managing Committee, Sunder Singh-Mallah Singh, Rajput High School, Indaura and others

Privy Council · (1938) AIR(PC) 73

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Privy Council03 Dec 1937

Balasubrahmanya Pandya Thalaivar Vs M. Subbayya Tevar and another

Privy Council · (1938) AIR(PC) 34

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Privy Council03 Dec 1937

Mercantile Bank of India Ltd. Vs Central Bank of India Ltd.

Privy Council · (1938) AIR(PC) 52

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Privy Council30 Nov 1937

Mahunt Shatrugan Das Vs Bawa Sham Das and others

Privy Council · (1938) AIR(PC) 59

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Privy Council30 Nov 1937

Raja Jagadish Chandra Deo Dhabal Deb Vs Mirza Santal and others

Privy Council · (1938) AIR(PC) 61

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Privy Council26 Nov 1937

Raja Braja Sunder Deb Vs Raja Rajendra Narayan Bhanj Deo

Privy Council · (1938) AIR(PC) 49

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Privy Council25 Nov 1937

Nawab Sikandar Begam Vs Zulfikar Wali Khan (minor), and others

Privy Council · (1938) AIR(PC) 38

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Privy Council19 Nov 1937

Secretary of State Vs Kuchwar Lime and Stone Co. Ltd.

Privy Council · (1938) AIR(PC) 20

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Privy Council19 Nov 1937

Ford Motor Company of India Ltd. Vs Secretary of State

Privy Council · (1938) AIR(PC) 15

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Privy Council16 Nov 1937

Ottoman Bank of Nicosia Vs Ohanes Chakarian

Privy Council · (1938) AIR(PC) 26

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Privy Council16 Nov 1937

Secretary of State Vs Sunderji Shivji and Co. and others

Privy Council · (1938) AIR(PC) 12

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Privy Council09 Nov 1937

Firm Harjivanlal Balkison Vs Firm Radhakison Gopikison

Privy Council · (1938) AIR(PC) 4

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Privy Council09 Nov 1937

Commissioner of Income Tax, Punjab, North-West Frontier and Delhi Provinces, Lahore Vs Nawal Kishore; Kharaiti Lal

Privy Council · (1938) AIR(PC) 8

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Privy Council05 Nov 1937

Commissioner of Income Tax, Bombay Vs Sarangpur Cotton Manufacturing Co. Ltd., Ahmedabad

Privy Council · (1938) AIR(PC) 1

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Privy Council02 Nov 1937

Raja Ram Vs Raja Bakhsh Singh and others

Privy Council · (1938) AIR(PC) 7

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Privy Council29 Oct 1937

Isaac W.C. Solloway and another Vs J.P. McLaughlin

Privy Council · (1938) AIR(PC) 23

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Privy Council28 Jul 1937

The King Vs Southern Canada Power Co. Ltd.

Privy Council · (1937) AIR(PC) 319

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Privy Council28 Jul 1937

Thakur Ganesh Bakhsh Singh and others Vs Thakur Ajudhia Bakhsh Singh and others

Privy Council · (1937) AIR(PC) 310

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