Privy Council03 Feb 1939
Richard Gillie Vs Posho Ltd. (in liquidation)
Privy Council · (1939) AIR(PC) 146
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 31 of 198
Privy Council02 Feb 1939
Philip Graham Greenwood Vs Philip Graham Greenwood and others
Privy Council · (1939) AIR(PC) 78
Privy Council27 Jan 1939
Oudh Commercial Bank Ltd., Fyzabad Vs Thakurain Bind Basni Kuer and others
Privy Council · (1939) AIR(PC) 80
Privy Council24 Jan 1939
Dame Diana Meredith and others Vs Dame Elizabeth Magdalene Meredith and others
Privy Council · (1939) AIR(PC) 66
Privy Council20 Jan 1939
Pakala Narayana Swami Vs Emperor
Privy Council · (1939) AIR(PC) 47
Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 25, 26, 27, 32(1)Code Of Criminal Procedure, 1973 — Section 1(2), 160, 162
Privy Council19 Dec 1938
Sm. Radharani Dassya and others Vs Sm. Brindarani and others
Privy Council · (1939) AIR(PC) 27
Privy Council19 Dec 1938
Raja Ajai Verma Vs Mt. Vijai Kumari and another
Privy Council · (1939) AIR(PC) 22
Privy Council01 Dec 1938
Prahladrai Chooreewalla Vs Commissioners for the Port of Calcutta
Privy Council · (1939) AIR(PC) 11
Privy Council29 Nov 1938
Corporation of Calcutta Vs Moti Chand Chowdhury and others
Privy Council · (1939) AIR(PC) 20
Privy Council29 Nov 1938
Ram Kinkar Banerjee and others Vs Satya Charan Srimani and others
Privy Council · (1939) AIR(PC) 14
Privy Council18 Nov 1938
Commissioner of Income Tax, Madras Vs S.L. Mathias
Privy Council · (1939) AIR(PC) 1
Privy Council17 Nov 1938
I.L.M. Cadija Umma and another Vs S. Don Manis Appu
Privy Council · (1939) AIR(PC) 63
Privy Council31 Oct 1938
Chaudhri Mahbub Singh and others Vs Haji Abdul Aziz Khan
Privy Council · (1939) AIR(PC) 8
Privy Council31 Oct 1938
S.N. Bannerjee and another Vs Kuchwar Lime and Stone Co. Ltd. and others
Privy Council · (1938) AIR(PC) 295
Privy Council21 Oct 1938
Firm Gokal Chand Jagan Nath Vs Firm Nand Ram Das-Atma Ram
Privy Council · (1938) AIR(PC) 292
Privy Council20 Oct 1938
Mohammad Ismail and others Vs Hanuman Parshad and another
Privy Council · (1938) AIR(PC) 290
Privy Council17 Oct 1938
Smt. Premila Devi and others Vs Peoples Bank of Northern India Ltd. (in Liquidation)
Privy Council · (1938) AIR(PC) 284