Privy Council11 Jun 1940
Raja Bahadur Sir Rajendra Narayan Bhanj Deo Vs Commissioner of Income Tax, Bihar and Orissa
Privy Council · (1940) AIR(PC) 158
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 27 of 198
Privy Council03 Jun 1940
Radhakissen Chamria and others Vs Durga Prosad Chamria and another
Privy Council · (1940) AIR(PC) 167
Privy Council02 Jun 1940
Bank of Chettinad Ltd. Vs Commissioner of Income Tax, Madras
Privy Council · (1940) AIR(PC) 183
Privy Council30 May 1940
M.L.M. Mahalingam Chettiar Vs Ramanathan Chettiar and others
Privy Council · (1940) AIR(PC) 173
Privy Council27 May 1940
Nathu Lal and others Vs Mt. Gomti Kuar and others
Privy Council · (1940) AIR(PC) 160
Privy Council23 May 1940
Seth Kishori Lal and another Vs Bhawani Shankar and others
Privy Council · (1940) AIR(PC) 145
Privy Council23 May 1940
Hem Chandra Roy Chaudhury Vs Suradhani Debya Chaudhurani and others
Privy Council · (1940) AIR(PC) 134
Privy Council23 May 1940
Suleman Haji Ahmed Umer Vs Haji Abdulla Haji Rahimtulla, Plaintiff
Privy Council · (1940) AIR(PC) 132
Privy Council23 May 1940
Jagadish Chandra Deo Dhabal Deb Vs Debnath Mahto
Privy Council · (1940) AIR(PC) 137
Privy Council02 May 1940
Mosque known as Masjid Shahid Ganj and others Vs Shiromani Gurdwara Parbandhak Committee, Amritsar and another
Privy Council · (1940) AIR(PC) 116
Privy Council02 May 1940
Thakur Bhagwan Singh and others Vs Bishambar Nath (minor) and others
Privy Council · (1940) AIR(PC) 114
Privy Council25 Apr 1940
Commissioner of Income Tax, Bengal Vs Messrs. Mahaliram Ramjidas
Privy Council · (1940) AIR(PC) 124
Privy Council05 Apr 1940
Holford Stewart Vs George Alfred Francis Hancock
Privy Council · (1940) AIR(PC) 128
Privy Council18 Mar 1940
Gujarat Ginning and Manufacturing Co. Ltd. Vs V. Govindan Nair
Privy Council · (1940) AIR(PC) 101
Privy Council18 Mar 1940
Nand Kishwar Bux Roy Vs Gopal Bux Rai and others
Privy Council · (1940) AIR(PC) 93
Privy Council18 Mar 1940
Societe Belge de Banque S.A. Vs Rao Girdhari Lal Chaudhary,
Privy Council · (1940) AIR(PC) 90
Privy Council18 Mar 1940
Hansraj Gupta and others Vs Dehra Dun-Mussoorie Electric Tramway Co. Ltd.
Privy Council · (1940) AIR(PC) 98