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Privy Council judgments

3,956 judgments · page 187 of 198

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Privy Council12 Jun 1881

Mussummat Bebea Sahodra and Lutchman Sahai Chowdhry and Others Vs Roy Jung Bahadoor and others

Privy Council · (1881) 8 IndApp 210

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Privy Council24 May 1881

Dorab Ali Khan Vs Suleman Kadr

Privy Council · (1882) 8 ILRPC 1

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Privy Council24 May 1881

Prince Suleman Kadr Vs Darab Ali Khan

Privy Council · (1881) 8 IndApp 117

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Privy Council14 May 1881

Mutta Vaduganadha Tevar and Others Son and Daughters of Rani Kattama Natchiar Vs Dorasinga Tevar

Privy Council · (1881) 8 IndApp 99

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Privy Council13 May 1881

Rajendronath Dutt and Others Vs Shaik Mahomed Lal and others

Privy Council · (1882) 8 ILRPC 42 : (1881) 8 IndApp 135

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Privy Council05 Apr 1881

Dooli Chand Vs Ram Kishen Singh and others

Privy Council · (1881) 8 IndApp 93

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Privy Council15 Mar 1881

The "Brenhilda" Vs British India Steam Navigation Company

Privy Council · (1881) 8 IndApp 159

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Privy Council09 Mar 1881

Rajah Nilmoni Singh Vs Ram Bundhoo Roy and others

Privy Council · (1881) 8 IndApp 90

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Privy Council08 Mar 1881

Maharaval Mohansingji Jeysingji Vs The Government of Bombay

Privy Council · (1881) 8 IndApp 77

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Privy Council01 Mar 1881

Ram Lal Mookerjee Vs The Secretary of State For India In Council and others

Privy Council · (1881) 8 IndApp 46

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Privy Council04 Feb 1881

Sudisht Lal Vs Mussummat Sheobarat Koer

Privy Council · (1881) 8 IndApp 39

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Privy Council27 Jan 1881

Haji Mahommed Faiz Ahmed Khan Vs Haji Ghulam Ahmed Khan and another

Privy Council · (1881) 8 IndApp 25

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Privy Council21 Jan 1881

Thakurain Ramanund Koer and Anant Bahadur Singh Vs Thakurain Raghunath Koer and others

Privy Council · (1881) 9 IndApp 41

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Privy Council04 Dec 1880

Dinendronath Sannyal and Others Vs Ramcoomar Ghose and others

Privy Council · (1880) 8 IndApp 65

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Privy Council23 Nov 1880

Baboo Kameswar Pershad Vs Run Bahadoor Singh

Privy Council · (1880) 8 IndApp 8

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Privy Council19 Nov 1880

Rani Anund Koer and Another Vs The Court of Wards On Behalf of Chundra Shekhar An Infant

Privy Council · (1880) 8 IndApp 14

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Privy Council19 Nov 1880

The Court of Wards, On Behalf of Chandra Shekhar, A. Minor Vs Rani Anand Kunwar and another

Privy Council · (1881) 6 ILRPC 764

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Privy Council11 Nov 1880

Pedda Ramappa Nayanivaru Vs Bangari Seshamma Nayanivaru

Privy Council · (1880) 8 IndApp 1

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Privy Council14 Jul 1880

Maharani Rajroop Koer Vs Syed Abul Hossein and others

Privy Council · (1880) 7 IndApp 240

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Privy Council08 Jul 1880

Mahashoya Shosinath Ghose and Others Vs Srimati Krishna Soondari Dasi

Privy Council · (1880) 7 IndApp 250

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