COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 16 of 198
Privy Council19 Jul 1945
In the matter of the Ship "Sidi Ifni" Angel Saavedra Rios, Master and another Vs His Majesty''s Attorney-General and Proctor for Gibraltar
Privy Council · (1945) AIR(PC) 184
Privy Council18 Jul 1945
Madan Theatres Ltd. Vs Dinshaw and Co., Bankers Ltd., through Official Liquidator
Privy Council · (1945) AIR(PC) 152
Privy Council17 Jul 1945
Olive French Marsh Vs Norman Leslie Fits Morns Marsh
Privy Council · (1945) AIR(PC) 188
Privy Council29 May 1945
Commissioner of Income Tax, Bombay, Sind and Baluchistan Vs P.E. Polson
Privy Council · (1945) AIR(PC) 137
Privy Council07 May 1945
Midnapore Zamindary Co. Ltd. Vs Kumar Narendra Nath Roy and others
Privy Council · (1945) AIR(PC) 124
Privy Council30 Apr 1945
Kesar Chand and others Vs Uttam Chand and others
Privy Council · (1945) AIR(PC) 91
Privy Council19 Mar 1945
Tammanna Shivappa Kori and others Vs Parappa Girimallappa Kori, minor, by his guardian, Satawa kom Girimallappa Kori
Privy Council · (1945) AIR(PC) 111
Privy Council19 Mar 1945
Veeradhi Birabair Sri Pratapa Ramchandra Ananga Bhima Deo Kesri Gajapati Vs Sri Chakrapani Deo
Privy Council · (1945) AIR(PC) 102