COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 144 of 198
Behari Lal Sen and Others Vs Nabakumari Debi
Privy Council · (1907) 34 IndApp 160
Prasannamoyi Dasi Vs Annada Pershad Panjar and others
Privy Council · (1907) 34 IndApp 138
Har Shankar Partab Singh and Another Vs Lal Raghuraj Singh
Privy Council · (1907) 29 ILRPC 13
Surendra Narayan Singh Vs Hari Mohun Misser and others
Privy Council · (1907) 34 IndApp 133
Mahabir Pershad Singh and Another Vs Dhanukdhari Singh and another
Privy Council · (1907) 34 IndApp 164
Dhanukdhari Singh Vs Mahabir Pershad Singh
Privy Council · (1907) 34 ILRPC 709
Sadagopa Chariar Vs A. Rama Rao and others
Privy Council · (1907) 34 IndApp 93
Tirumala Anandam Pillai Pursisa Sriranga Charylu Varu and Another Vs Prayaga Doss Jee Varu
Privy Council · (1907) 34 IndApp 78
Lal Bahadur and Others Vs Kanhaia Lal
Privy Council · (1907) 29 ILRPC 10 : (1907) 34 IndApp 65
Bijoy Gopal Mukerji and Others Vs Srimati Krishna Mahishi Debi and others
Privy Council · (1907) 34 ILRPC 329 : (1907) 34 IndApp 87
Khanjan Singh and Others Vs Deputy Commissioner of Kheri Representing The Court of Wards
Privy Council · (1907) 29 ILRPC 331
Jonnalagadda Venkamma and Another Vs Jonnalagadda Subrahmaniam and another
Privy Council · (1906) 34 IndApp 22
Shahoo Banoo Vs Aga Mahomed Jaffer Bindaneem
Privy Council · (1907) 34 ILRPC 118
Rani Sundar Koer Vs Rai Sham Krishen and others
Privy Council · (1906) 34 IndApp 9
Gajrajmati Teorain and Others Vs Saiyid Akbar Husain and others
Privy Council · (1906) 34 IndApp 37
Chaudhari Narpat Singh; Rajah Makund Singh and Others Vs Rani Chandra Kunwar
Privy Council · (1906) 34 IndApp 27
In Re: Sashi Bhushan Sarbadhicary
Privy Council · (1907) 29 ILRPC 95 : (1906) 34 IndApp 41
Rameswar Pershad Singh Vs Ram Bahadur Singh
Privy Council · (1907) 34 ILRPC 70
Nanhi Begam Alias Roshan Begam and Another Vs Shah Ara Begam and others
Privy Council · (1907) 29 ILRPC 29