COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 125 of 198
Privy Council07 Apr 1916
In the Matter of Part Vs Cargo ex Steamship ''Zamora''
Privy Council · (1917) AIR(PC) 225
Privy Council28 Mar 1916
Jatindra Nath Basu and others Vs Peyer Deye Debi and others
Privy Council · (1916) AIR(PC) 147
Privy Council28 Mar 1916
Sri Kishan Lal Vs Mt. Kashmiro and others
Privy Council · (1916) AIR(PC) 172
Privy Council21 Mar 1916
Jamna Bai Saheb Mohitai Avergal Vs Vasanta Rao Anand Rao Dhybar
Privy Council · (1916) AIR(PC) 2
Privy Council21 Mar 1916
Pranjivandas Jagjivandas Mehta Vs Chan Ma Phee
Privy Council · (1916) AIR(PC) 115
Privy Council21 Mar 1916
Jamna Bai Saheb Mohitai Avergal No. (2) Vs Vasanta Rao Anand Rao Dhybar
Privy Council · (1916) AIR(PC) 2
Privy Council16 Mar 1916
Sheoparsan Singh and others Vs Ramnandan Prasad Narayan Singh and others
Privy Council · (1916) AIR(PC) 78
Privy Council14 Mar 1916
Debi Bakhsh Singh, Judgment-debtor Vs Shadi and others
Privy Council · (1916) AIR(PC) 1
Privy Council02 Mar 1916
(Soona Mayana Kena Roona) Meyappa Chetty Vs Soona Navena Supramanian Chetty
Privy Council · (1916) AIR(PC) 202
Privy Council28 Feb 1916
Adwaitya Prasad and others Vs Baldeo Dass and another
Privy Council · (1916) AIR(PC) 166
Privy Council24 Feb 1916
Attorney-General for the Dominion of Canada Vs Attorney-General for the Province of British Columbia
Privy Council · (1916) AIR(PC) 66
Privy Council24 Feb 1916
Attorney-General for the Province of Ontario and others Vs Attorney-General for the Dominion of Canada
Privy Council · (1916) AIR(PC) 206
Privy Council24 Feb 1916
Bonanza Creek Gold Mining Co., Limited Vs Regem
Privy Council · (1916) AIR(PC) 193
Privy Council24 Feb 1916
Attorney-General for the Dominion of Canada Vs Attorney-General for the Province of Alberta and others
Privy Council · (1916) AIR(PC) 66