COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 108 of 198
Privy Council18 Nov 1919
Poosathurai Vs Kannappa Chettiar and others
Privy Council · (1920) AIR(PC) 65
Privy Council18 Nov 1919
Haridas Ranchordas and another Vs Mercantile Bank of India Ltd.
Privy Council · (1920) AIR(PC) 61
Privy Council18 Nov 1919
Chintamanibhatka Venkata Reddi Pantula and another Vs Rani Saheba of Wadhwan
Privy Council · (1920) AIR(PC) 64
Privy Council14 Nov 1919
Damistelti Ramchendraudu and others Vs Damisetti Janakiramanna and others
Privy Council · (1920) AIR(PC) 84
Privy Council13 Nov 1919
Vaidyanatha Ayyar and another Vs Swaminatha Ayyar and another
Privy Council · (1924) AIR(PC) 221
Privy Council07 Nov 1919
Bindeshri Prasad and another Vs Mst. Baisakha Bibi and others
Privy Council · (1920) AIR(PC) 70
Privy Council05 Nov 1919
Donald Campbell and Company Vs Jeshraj Girdhari Lal
Privy Council · (1920) AIR(PC) 123
Privy Council31 Oct 1919
Mohunt Bhagwan Ramanuj Vs Ramkrishna Bose and another
Privy Council · (1922) AIR(PC) 184
Privy Council28 Oct 1919
Ma Hnit and others Vs Hashim Ebrahim Meter and another
Privy Council · (1919) AIR(PC) 129
Privy Council28 Oct 1919
Mahunt Damodur Ramanuj Das Vs Chemai Tihari
Privy Council · (1919) AIR(PC) 188
Privy Council27 Oct 1919
Bankim Bihari Maiti Vs Shrimati Matangini Dasi
Privy Council · (1919) AIR(PC) 157
Privy Council23 Oct 1919
Esquimalt and Nanaimo Railway Company Vs Charles Wilson and another
Privy Council · (1919) AIR(PC) 225
Privy Council23 Oct 1919
Trustees of the Roman Catholic Separate Schools for the City of Ottawa Vs Quebec Bank and others
Privy Council · (1919) AIR(PC) 96
Privy Council21 Oct 1919
Quesnel Forks Gold Mining Company Limited Vs Ward and others
Privy Council · (1919) AIR(PC) 117
Privy Council21 Oct 1919
Hakim Shiam Sundarlal and others Vs Secretary of State for India
Privy Council · (1919) AIR(PC) 127
Privy Council06 Aug 1919
Corporation of the Township of Richmond Vs Arthur Wellsley and others
Privy Council · (1919) AIR(PC) 220