COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 105 of 198
Privy Council14 May 1920
In the matter of Part Cargo ex-Steamship "Urna" Vs His Majesty''s Procurator-General
Privy Council · (1920) AIR(PC) 246
Privy Council14 May 1920
Trinidad Shipping and Trading Company Limited Vs G.R. Alston and Company
Privy Council · (1920) AIR(PC) 117
Privy Council14 May 1920
Bharat Indu and others Vs Hakim Mohammad Hamid Ali Khan and others
Privy Council · (1921) AIR(PC) 93
Privy Council07 May 1920
Sitabai and another Vs Bapu Anna Patil and another
Privy Council · (1921) AIR(PC) 88
Privy Council04 May 1920
In the matter of the cargo ex-Steamship "Oscar II" His Majesty''s Procurator-General Vs Olivarius and Christensen and the Thames and Mersey Marine Insurance Company, Limited
Privy Council · (1920) AIR(PC) 236
Privy Council04 May 1920
In the matter of Part cargo ex-steamship "Noordan"
Privy Council · (1920) AIR(PC) 248
Privy Council03 May 1920
Toolsidas Tejpal Vs M.P. Venkatachalapathy Aiyar and another
Privy Council · (1921) AIR(PC) 46
Privy Council30 Apr 1920
In the matter of part cargo ex-steamship "Orleric." E.F. Newing Vs His Majesty''s procurator General
Privy Council · (1920) AIR(PC) 228
Privy Council27 Apr 1920
Ambalavana Pandara Sannidhi Avergal Vs Sri Meenakshi Sundareswaral Devastanatn of Madura and others
Privy Council · (1921) AIR(PC) 97
Privy Council26 Apr 1920
Gnanendra Nath Das and another Vs Surendra Nath Das and others
Privy Council · (1920) AIR(PC) 27
Privy Council26 Apr 1920
R.M.M.C.T. Vyravan Chetti and another Vs V.K.N.S.P. Subramanian Chetti and another
Privy Council · (1920) AIR(PC) 33
Privy Council26 Apr 1920
Sri Sri Sri Ramchandra Deo Garu Vs Chaitana Sahu and others
Privy Council · (1920) AIR(PC) 139
Privy Council20 Apr 1920
Official Trustee of Madras Vs A. Sundaramurthi Mudaliar and another
Privy Council · (1921) AIR(PC) 103
Privy Council18 Mar 1920
A. Kristnayya and others Vs A. Lakshmipathi and others
Privy Council · (1920) AIR(PC) 4
Privy Council18 Mar 1920
Lala Ganpat Lal Vs Bindbasini Prashad Narayan Singh and others
Privy Council · (1920) AIR(PC) 1
Privy Council03 Mar 1920
Montreal Tramways Company Vs Peter MacAllister
Privy Council · (1920) AIR(PC) 205