COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 102 of 198
Privy Council24 Jan 1921
Amar Nath and another Vs Hukam Chand Nathu Mal and others
Privy Council · (1921) AIR(PC) 35
Privy Council24 Jan 1921
Sitla Baksh Singh Vs Sital Singh and others
Privy Council · (1921) AIR(PC) 14
Privy Council24 Jan 1921
Mt. Fakrunisa and others Vs Moulvi Izarus Sadik and others
Privy Council · (1921) AIR(PC) 55
Privy Council21 Jan 1921
Hemelryck Vs William Lyall Shipbuilding Company, Limited
Privy Council · (1921) AIR(PC) 193
Privy Council18 Jan 1921
Adit Narayan Singh Vs Mahabir Prasad Tiwari
Privy Council · (1921) AIR(PC) 53
Privy Council17 Dec 1920
In the matter of Part Cargo ex-Steamship "Hilding"
Privy Council · (1920) AIR(PC) 286
Privy Council16 Dec 1920
Secretary of State for India Vs Srinivasa Chariar and others
Privy Council · (1921) AIR(PC) 1
Privy Council16 Dec 1920
Wazir Sundar Singh Vs Musammat Farida Khanam and another
Privy Council · (1920) AIR(PC) 132
Privy Council16 Dec 1920
Ship "Marlborough Hill" Vs Alex, Cowan and Sons, Limited and others
Privy Council · (1920) AIR(PC) 302
Privy Council13 Dec 1920
Khetramoni Dasi and another Vs Jiban Krishna Kundu and others
Privy Council · (1921) AIR(PC) 33
Privy Council13 Dec 1920
Nakimo Dewani and others Vs Mt. Pemba Dichen and others
Privy Council · (1921) AIR(PC) 22
Privy Council13 Dec 1920
Raja of Ramnad, Decree-holder Vs Velusami Tevar and others, Judgment-debtors
Privy Council · (1921) AIR(PC) 23
Privy Council10 Dec 1920
Maharaj Bahadur Singh Vs Balchand and others
Privy Council · (1922) AIR(PC) 165
Privy Council10 Dec 1920
Pacific Coast Coal Mines Limited, and others Vs John Arbuthnot and others
Privy Council · (1920) AIR(PC) 210
Privy Council10 Dec 1920
Maharaj Bahadur Singh Vs Balchand Chowdhury and others
Privy Council · (1921) AIR(PC) 128