COURT ARCHIVE
Privy Council judgments, 1947
69 judgments · page 4 of 4
Privy Council11 Feb 1947
Bank of Commerce Ltd. Khulna, and Advocate-General of Bengal, Intervener Vs Amulya Krishna Basu Roy Chowdhury and others
Privy Council · (1947) AIR(PC) 66
Privy Council11 Feb 1947
Prafulla Kumar Mukherjee and others Vs Bank of Commerce Ltd., Khulna, Advocate-General of Bengal, Intervener
Privy Council · (1947) AIR(PC) 60
Privy Council05 Feb 1947
Megh Raj and another Vs Allah Rakhia and others
Privy Council · (1947) AIR(PC) 72
Privy Council05 Feb 1947
Alfred William Ludditt and others Vs Ginger Coote Airways Ltd.
Privy Council · (1947) AIR(PC) 151
Privy Council28 Jan 1947
Municipal Council of Colombo Vs Kuna Mana Navanna Suna Pana, Letchiman Chettiar
Privy Council · (1947) AIR(PC) 118
Privy Council13 Jan 1947
Attorney-General of Ontario and others Vs Attorney-General of Canada and others and the Attorney-General of Quebec(Intervener)
Privy Council · (1947) AIR(PC) 206