Privy Council17 Mar 1939
Bhaya Mohammad Asim Khan and others Vs Raja Saadat Ali Khan and others
Privy Council · (1939) AIR(PC) 122
COURT ARCHIVE
Privy Council judgments, 1939
57 judgments · page 3 of 3
Privy Council17 Mar 1939
Kunwar Surendra Bahadur Singh and others Vs Thakur Behari Singh and others
Privy Council · (1939) AIR(PC) 117
Privy Council14 Mar 1939
Nitya Nand and others Vs Lala Karam Chand
Privy Council · (1939) AIR(PC) 128
Privy Council24 Feb 1939
Ulagalum Perumal Sethurayar Vs Rani Subbulakshmi Nachiar
Privy Council · (1939) AIR(PC) 95
Privy Council24 Feb 1939
Simon Christopher Jayawardene Vs Alfred Christy Jayawardene and others
Privy Council · (1939) AIR(PC) 138
Privy Council23 Feb 1939
Vyricherla Narayana Gajapatiraju Vs Revenue Divisional Officer, Vizagapatam
Privy Council · (1939) AIR(PC) 98
Privy Council16 Feb 1939
Anath Nath Biswas and others Vs Dwarka Nath Chakravarti and others
Privy Council · (1939) AIR(PC) 86
Privy Council03 Feb 1939
Richard Gillie Vs Posho Ltd. (in liquidation)
Privy Council · (1939) AIR(PC) 146
Privy Council02 Feb 1939
Philip Graham Greenwood Vs Philip Graham Greenwood and others
Privy Council · (1939) AIR(PC) 78
Privy Council27 Jan 1939
Oudh Commercial Bank Ltd., Fyzabad Vs Thakurain Bind Basni Kuer and others
Privy Council · (1939) AIR(PC) 80
Privy Council24 Jan 1939
Dame Diana Meredith and others Vs Dame Elizabeth Magdalene Meredith and others
Privy Council · (1939) AIR(PC) 66
Privy Council20 Jan 1939
Pakala Narayana Swami Vs Emperor
Privy Council · (1939) AIR(PC) 47
Indian Penal Code, 1860 — Section 120B, 201, 302Evidence Act, 1872 — Section 25, 26, 27, 32(1)Code Of Criminal Procedure, 1973 — Section 1(2), 160, 162