CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Privy Council/1935

COURT ARCHIVE

Privy Council judgments, 1935

68 judgments · page 2 of 4

By year

  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
Privy Council28 Oct 1935

Somasekhara Royal and others Vs Sugutur Mahadeva Royal and others

Privy Council · (1936) AIR(PC) 18

Read judgment
Privy Council28 Oct 1935

Commissioner of Income Tax, Bombay Presidency and Aden Vs Currimbhoy Ebrahim and Sons Ltd.

Privy Council · (1936) AIR(PC) 1

Read judgment
Privy Council25 Oct 1935

Commissioner of Income Tax, Madras Vs Buckingham and Carnatia Company Ltd., Madras

Privy Council · (1936) AIR(PC) 5

Read judgment
Privy Council24 Oct 1935

Northwestern Utilities Ltd. Vs London Guarantee and Accident Co. Ltd. and others

Privy Council · (1936) AIR(PC) 27

Read judgment
Privy Council21 Oct 1935

Richard Thorold Grant Vs Australian Knitting Mills Ltd. and others

Privy Council · (1936) AIR(PC) 34

Read judgment
Privy Council14 Oct 1935

Secretary of State and another Vs Srimutty Parijat Debi and another

Privy Council · (1935) AIR(PC) 203

Read judgment
Privy Council11 Oct 1935

Bhagwan Bakhsh Singh and another Vs Mahesh Baksh Singh and others

Privy Council · (1935) AIR(PC) 199

Read judgment
Privy Council10 Oct 1935

Li Tse Shi Vs Pong Tsoi Ching

Privy Council · (1935) AIR(PC) 208

Read judgment
Privy Council30 Jul 1935

Steamer "Philip T. Dodge" Vs Dominion Bridge Co. Ltd. and others

Privy Council · (1935) AIR(PC) 212

Read judgment
Privy Council23 Jul 1935

Atma Ram Vs Beni Prasad and others

Privy Council · (1935) AIR(PC) 185

Read judgment
Privy Council23 Jul 1935

(Kunwar) Rameshwar Bakhsh Singh and others Vs (Thakurain) Balraj Kuar and others

Privy Council · (1935) AIR(PC) 187

Read judgment
Privy Council15 Jul 1935

Lakhmi Chand Vs Anandi

Privy Council · (1935) AIR(PC) 180

Read judgment
Privy Council15 Jul 1935

Raoul Tremblay Vs Duke Price Power Co. Ltd.

Privy Council · (1935) AIR(PC) 197

Read judgment
Privy Council11 Jul 1935

Hoe Kim Being Vs Maung Ba Chit

Privy Council · (1935) AIR(PC) 182

Read judgment
Privy Council08 Jul 1935

Advocate-General of Bombay Vs Phiroz Rustomji Bharucha and others

Privy Council · (1935) AIR(PC) 168

Read judgment
Privy Council08 Jul 1935

Satindra Nath Choudhury Vs JatindraNath Choudhury and another

Privy Council · (1935) AIR(PC) 165

Read judgment
Privy Council05 Jul 1935

(Sahu) Ramjimal Vs Riaz-ud-din and others

Privy Council · (1935) AIR(PC) 169

Read judgment
Privy Council02 Jul 1935

Commissioner of Income Tax, Bihar and Orissa Vs Kameshwar Singh

Privy Council · (1935) AIR(PC) 172

Read judgment
Privy Council28 Jun 1935

Krishnayya Rao and another Vs Venkata Kumara Mahipathi Surya Rao

Privy Council · (1935) AIR(PC) 190

Read judgment
Privy Council21 Jun 1935

Bharat Spinning and Weaving Co. Ltd. Vs Manilal Lallubhai and another

Privy Council · (1935) AIR(PC) 175

Read judgment
Previous1234Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions