COURT ARCHIVE
Privy Council judgments, 1933
80 judgments · page 3 of 4
Privy Council30 Jun 1933
Krishnayya Surya Rao Bahadur Garu and another Vs Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Rajah of Pittapur
Privy Council · (1933) AIR(PC) 202
Privy Council26 Jun 1933
(Mian) Feroz Shah Vs Income Tax Commissioner, Punjab, and N.W.F. Province, Lahore
Privy Council · (1933) AIR(PC) 198
Privy Council25 May 1933
Angostura Bitters Ltd. Vs Albert Kerr and another
Privy Council · (1934) AIR(PC) 89
Privy Council12 May 1933
Hukum Chand and others Vs Maharaj Bahadur Singh and others
Privy Council · (1933) AIR(PC) 193
Privy Council04 May 1933
P.S.S.M.K.T. Cathiresan Chettiar Vs N.S. Natchiappa Chettiar
Privy Council · (1933) AIR(PC) 191
Privy Council28 Apr 1933
Commissioner of Income Tax, United Provinces of Agra and Oudh Vs Basant Rai Takhat Singh
Privy Council · (1933) AIR(PC) 180
Privy Council11 Apr 1933
Kumaravelu Chettiar and others Vs T.P. Ramaswami Ayyar and others
Privy Council · (1933) AIR(PC) 183
Privy Council11 Apr 1933
K.S. Mian Feroz Shah Vs Sohbat Khan and others
Privy Council · (1933) AIR(PC) 178
Privy Council10 Apr 1933
Kodoth Ambu Nair Vs Echikan Cherekere Kelu Nair
Privy Council · (1933) AIR(PC) 167
Privy Council04 Apr 1933
Amarendra Man Singh Bhramarbar and another Vs Sanatan Singh and others
Privy Council · (1933) AIR(PC) 155
Privy Council31 Mar 1933
Sahebrao Narayanrao Deshmukh Vs Jaiwantrao Yadaorao Deshmukh and another
Privy Council · (1933) AIR(PC) 171
Privy Council30 Mar 1933
Raja Ranbahadur Singh and another Vs Nagarseth Kasturbhai Mani Bhai and another
Privy Council · (1933) AIR(PC) 176
Privy Council28 Mar 1933
Sultan Begum and others Vs Nawab Qamar Ara Begum
Privy Council · (1933) AIR(PC) 164
Privy Council14 Mar 1933
Official Assignee of Madras Vs T. Krishnaji Bhat
Privy Council · (1933) AIR(PC) 148
Privy Council10 Mar 1933
Bejoy Singh Dudhuria Vs Commissioner of Income Tax, Calcutta
Privy Council · (1933) AIR(PC) 145