Privy Council13 Mar 1930
Ganeshi Lal and another Vs Thakur Charan Singh and others
Privy Council · (1930) AIR(PC) 183
COURT ARCHIVE
Privy Council judgments, 1930
89 judgments · page 4 of 5
Privy Council13 Mar 1930
Shahahid Hussain and others Vs Mahomed Ismail and others
Privy Council · (1930) AIR(PC) 196
Privy Council04 Mar 1930
M.M. Ispahani Vs Societa Veneziana di Navigazione a Vapore
Privy Council · (1930) AIR(PC) 309
Privy Council04 Mar 1930
Attorney General of British Columbia Vs McDonald Murphy Lumber Co. Ltd.
Privy Council · (1930) AIR(PC) 173
Privy Council27 Feb 1930
Raoji and others Vs Kunjalal Hiralal Agarwala and others
Privy Council · (1930) AIR(PC) 163
Privy Council25 Feb 1930
Sitalakshmi Ammal Vs Venkata Subrahmanian
Privy Council · (1930) AIR(PC) 170
Privy Council20 Feb 1930
Mayasankar Bhagwanji Vs Sachindra Mohan Ghosh
Privy Council · (1930) AIR(PC) 147
Privy Council14 Feb 1930
Mahant Bhagwanpuri Vs Secretary of State and others
Privy Council · (1930) AIR(PC) 232
Privy Council13 Feb 1930
M. Aditya Prasad Vs Ram Ratan Lal and another
Privy Council · (1930) AIR(PC) 176
Privy Council13 Feb 1930
Khan Bahadur Mehrban Khan Vs Makhna and others
Privy Council · (1930) AIR(PC) 142
Privy Council10 Feb 1930
A, a pleader Vs Judges of the High Court of Madras
Privy Council · (1930) AIR(PC) 144
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Mt. Ram Dei
Privy Council · (1930) AIR(PC) 139(1)
Privy Council03 Feb 1930
(Sri) Thakurji Maharaj and another Vs Ram Dei
Privy Council · (1930) AIR(PC) 139
Privy Council30 Jan 1930
Trustees'' Corporation (India) Limited Vs Commissioner of Income Tax, Bombay Presidency
Privy Council · (1930) AIR(PC) 151
Privy Council28 Jan 1930
Misir Bhairon Prasad Vs Gopi Kunwar and another
Privy Council · (1930) AIR(PC) 139
Privy Council28 Jan 1930
Bai Mangu and others Vs Bharatkhand Cotton Mills Co. Ltd.
Privy Council · (1930) AIR(PC) 134
Privy Council28 Jan 1930
Morris Leventhal and others Vs David Jones Ltd.
Privy Council · (1930) AIR(PC) 129
Privy Council28 Jan 1930
Adjai Coal Co. Ltd. Vs Panna Lal Ghosh and others
Privy Council · (1930) AIR(PC) 113
Privy Council28 Jan 1930
(Misir) Bhairon Prasad Vs Mt. Gopi Kunwar and another
Privy Council · (1930) AIR(PC) 139(2)