COURT ARCHIVE
Privy Council judgments, 1928
91 judgments · page 3 of 5
Privy Council14 Jun 1928
H. Pestonji and Co. and others Vs Cox and Co.
Privy Council · (1928) AIR(PC) 231
Privy Council14 Jun 1928
Secretary of State Vs Valarpuram Kandadai Ramanujachariar and others
Privy Council · (1928) AIR(PC) 221
Privy Council14 Jun 1928
Karnani Industrial Bank, Ltd. Vs Satya Niranjan Shaw and another
Privy Council · (1928) AIR(PC) 227
Privy Council12 Jun 1928
W.C. Macdonald, Registered Vs Fred Latimer and others
Privy Council · (1929) AIR(PC) 15
Privy Council12 Jun 1928
Helen Ann Gray and others Vs Perpetual Trustee Co., Ltd. and another
Privy Council · (1928) AIR(PC) 284
Privy Council12 Jun 1928
Rajah Bejoy Singh Dudhoria Vs Surendra Narayan Singh and others
Privy Council · (1928) AIR(PC) 234
Privy Council21 May 1928
Deputy Commissioner of Bara Banki Vs Receiver of the Estate of Choudhry Shafiq-uz-Zaman and others
Privy Council · (1928) AIR(PC) 202
Privy Council21 May 1928
Tejpal-jamna das Vs Ernest v. David and others
Privy Council · (1928) AIR(PC) 219
Privy Council21 May 1928
Tom Boevey Barrett Vs African Products, Ltd.
Privy Council · (1928) AIR(PC) 261
Privy Council18 May 1928
William Edward Akaje Macauley Vs Judges of the Supreme Court of Sierra Leone and another
Privy Council · (1928) AIR(PC) 264
Privy Council17 May 1928
Ramgopal and others Vs Dhanji Jadhavji Bhatia
Privy Council · (1928) AIR(PC) 200
Privy Council08 May 1928
Parashuram Detaram Shamdasani and another Vs Tata Industrial Bank, Ltd. and others
Privy Council · (1928) AIR(PC) 180
Privy Council08 May 1928
Rikhi Ram and another Vs Dhanpat Rai and others
Privy Council · (1928) AIR(PC) 190
Privy Council05 May 1928
Hemlata Debi Vs Satya Charan Banerji and others
Privy Council · (1928) AIR(PC) 248