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Privy Council judgments, 1925

63 judgments · page 3 of 4

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Privy Council28 Apr 1925

Pramatha Nath Mullick Vs Pradhyumna Kumar Mullick and another

Privy Council · (1925) AIR(PC) 139

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Privy Council03 Apr 1925

A.H. Forbes Vs Sir L.E. Ralli and others

Privy Council · (1925) AIR(PC) 146

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Privy Council03 Apr 1925

Diwan Chand Kirpa Ram and Co. Vs Weld and Co.

Privy Council · (1925) AIR(PC) 150

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Privy Council02 Apr 1925

Vaithialinga Mudaliar and others Vs Srirangath Anni and others

Privy Council · (1925) AIR(PC) 249

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Privy Council30 Mar 1925

Sevak Jeranchod Bhogilal and others Vs The Dakore Temple Committee and others

Privy Council · (1925) AIR(PC) 155

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Privy Council27 Mar 1925

Udoychand Pannalal Vs P. E. Guzdar and Company

Privy Council · (1925) AIR(PC) 159

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Privy Council27 Mar 1925

Probhudas Vs Ganidada

Privy Council · (1925) AIR(PC) 157

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Privy Council24 Mar 1925

Hope Prudhomme and Company Vs Hamel and Horley, Ltd.

Privy Council · (1925) AIR(PC) 161

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Privy Council19 Mar 1925

Mt. Lajwanti and others Vs Safa Chand, since deceased, and others

Privy Council · (1925) AIR(PC) 168

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Privy Council13 Mar 1925

Gajadhar Mahton Vs Ambika Prasad Tewari and others

Privy Council · (1925) AIR(PC) 169

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Privy Council12 Mar 1925

Mian Ghulam Basul Khan Vs The Secretary of State for India

Privy Council · (1925) AIR(PC) 170

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Privy Council03 Mar 1925

N.S.P.K.L. Palaniappa Chettiar since deceased (now represented by N.S.P.K.L. Kolandaivelu Ghettiar) Vs K.V. Kathiresan Chettiar and others

Privy Council · (1925) AIR(PC) 172

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Privy Council25 Feb 1925

Begu and others Vs Emperor

Privy Council · (1925) AIR(PC) 130

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Privy Council23 Feb 1925

Adappa and others Vs Gandappa Bharmagouda Desai (since deceased) and another

Privy Council · (1925) AIR(PC) 114

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Privy Council20 Feb 1925

Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Prasad Bahadur Zamindar Garu) Vs Renduchintala Subbayya and others

Privy Council · (1925) AIR(PC) 174(1)

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Privy Council20 Feb 1925

Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Vs Renduchintala Subbayya and others

Privy Council · (1925) AIR(PC) 174

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Privy Council19 Feb 1925

Lal Rajindra Narain Singh alias Lallu Sahib Vs Mt. Sundar Bibi

Privy Council · (1925) AIR(PC) 176

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Privy Council19 Feb 1925

Neki and others Vs Chhajju Ram and another

Privy Council · (1925) AIR(PC) 174(2)

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Privy Council09 Feb 1925

Kedarnath Goenka Vs Anant Prasad Singh and others

Privy Council · (1925) AIR(PC) 117

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Privy Council02 Feb 1925

Dhanraj Joharmal Vs Soni Bai

Privy Council · (1925) AIR(PC) 118

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