COURT ARCHIVE
Privy Council judgments, 1915
63 judgments · page 3 of 4
Privy Council06 May 1915
Puttu Lal and others Vs Mt. Parbati Kunwar and another
Privy Council · (1915) AIR(PC) 15
Privy Council27 Apr 1915
Eastern Trust Company Vs MaKenzie Mann and Co., Ltd.
Privy Council · (1915) AIR(PC) 106(2)
Privy Council27 Apr 1915
Eastern Trust Company Vs MaKenzie Mann and Co., Ld.
Privy Council · (1915) AIR(PC) 106
Privy Council20 Apr 1915
Grand Trunk Railway Co. of Canada Vs Albert Nelson Robinson
Privy Council · (1915) AIR(PC) 53
Privy Council15 Apr 1915
Toronto Power Company, Limited Vs Kate Paskwan
Privy Council · (1917) AIR(PC) 220
Privy Council26 Mar 1915
Bal Gangadhar Tilak and others Vs Shrinivas Pandit and others
Privy Council · (1915) AIR(PC) 7
Privy Council15 Mar 1915
V. Venkatanarayana Pillai Vs Subbammal and another
Privy Council · (1915) AIR(PC) 124
Privy Council25 Feb 1915
Bombay Cotton Manufacturing Co. Vs R.B. Motilal Shivlal
Privy Council · (1915) AIR(PC) 1
Privy Council25 Feb 1915
Moti Lal Shival Vs Bombay Cotton Manufacturing Co., Ltd.
Privy Council · (1915) AIR(PC) 69
Privy Council09 Feb 1915
Attorney-General of Southern Nigeria Vs John Holt and Company (Liverpool), Limited and other
Privy Council · (1915) AIR(PC) 131
Privy Council09 Feb 1915
Ram Kanai Singh Deb Darpashaha and another Vs Mathewson and others
Privy Council · (1915) AIR(PC) 27
Privy Council29 Jan 1915
(Shaikh Haji) Mutasaddi Mian and another Vs Mahomed Idris and others
Privy Council · (1915) AIR(PC) 177
Privy Council25 Jan 1915
Attorney-General for the State of New South Wales (At the Relation of A.A. Cocks and others Vs J.L. Williams
Privy Council · (1915) AIR(PC) 150
Privy Council20 Jan 1915
Toronto Suburban Railway Company Vs Corporation of the City of Toronto
Privy Council · (1917) AIR(PC) 216