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Privy Council judgments, 1899

37 judgments · page 2 of 2

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Privy Council08 Jul 1899

Moheschandra Dhal Vs Satrughan Dhal and others

Privy Council · (1900) 27 ILRPC 1 : (1899) 26 IndApp 281

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Privy Council08 Jul 1899

Diwan Ran Bijai Bahadur Singh Vs Indarpal Singh

Privy Council · (1899) 26 ILRPC 871

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Privy Council21 Jun 1899

In Re: Rajendro Nath Mukherji

Privy Council · (1900) 22 ILRPC 49

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Privy Council17 Jun 1899

In Re: Rajendro Nath Mukerji

Privy Council · (1899) 26 IndApp 242

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Privy Council18 May 1899

Hasan Jafar and Others Vs Muhammad Askari

Privy Council · (1899) 26 ILRPC 879

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Privy Council28 Apr 1899

Manohar Ganesh Tambekar and Others Vs Chotalal Lakhmiram and others

Privy Council · (1899) 26 IndApp 199

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Privy Council24 Mar 1899

Balsu Ramalaksmamma Vs The Collector of Godaveri District

Privy Council · (1899) 26 IndApp 107

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Privy Council24 Mar 1899

Parsotam Gir Vs Narbada Gir

Privy Council · (1899) 26 IndApp 175

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Privy Council11 Mar 1899

Parvatibhai and Others Vs Runchordas Vandra Wandas and others

Privy Council · (1899) 26 IndApp 71

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Privy Council11 Mar 1899

Sundaralingasawmi Kamaya Naik Vs Ramasawmi Kamaya Naik

Privy Council · (1899) 26 IndApp 55

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Privy Council11 Mar 1899

Bhagwan Singh and Others Vs Bhagwan Singh and others

Privy Council · (1899) 21 ILRPC 412 : (1899) 26 IndApp 153

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Privy Council11 Mar 1899

Balusu Gurulingaswami; Radha Mohun and Beni Parsad Vs Balusu Ramalakshmamma and others And; Hardai Bibi and another

Privy Council · (1899) 21 ILRPC 460 : (1899) 26 IndApp 113

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Privy Council11 Mar 1899

Lala Beni Ram and Another Vs Kundan Lall and others

Privy Council · (1899) 26 IndApp 58

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Privy Council04 Mar 1899

Lakshmi Annee and Others Vs Pranal Annee

Privy Council · (1899) 26 IndApp 101

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Privy Council04 Mar 1899

Braja Kisora Devu Garu Vs Kundana Devi Patta Mahadevi Garu

Privy Council · (1899) 26 IndApp 66

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Privy Council04 Mar 1899

Rajah Setrucherla Virabhadra Suryanarayana and Another Vs Rajah Setrucherla Ramabha Dra and another

Privy Council · (1899) 26 IndApp 167

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Privy Council24 Feb 1899

Raja Rao Venkata Surya Mahipati Rama Krishna Rao Bahadur Vs Court of Wards and Venkata Kumari Mahipati Surya Rao

Privy Council · (1899) 26 IndApp 83

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