COURT ARCHIVE
Privy Council judgments, 1889
48 judgments · page 2 of 3
Gursahai Nand Vs Mungniram Marwari and another and Liakut Hossein
Privy Council · (1890) 17 ILRPC 348
Mohunt Gursahai Nund Vs Mungniram Marwari and another And; Syed Liakut Hossein
Privy Council · (1889) 16 IndApp 195
Umes Chunder Sircar Vs Mussummat Zahoor Fatima and others
Privy Council · (1889) 17 IndApp 201
Haidar Ali Khan Vs Nawab Ali Khan
Privy Council · (1890) 17 ILRPC 311 : (1889) 16 IndApp 183
Sheikh Muhummad Mumtaz Ahmad and Others Vs Zubaida Jan and others
Privy Council · (1889) 16 IndApp 205
Hemmuni Singh and Others Vs Cauty and another
Privy Council · (1890) 17 ILRPC 304
Pertab Chunder Ghose Vs Mohendra Purkait and others
Privy Council · (1889) 16 IndApp 233
Pertap Chunder Ghose Vs Mohendranath Purkait
Privy Council · (1890) 17 ILRPC 291
Nawab Sahib Mirza and Another Vs Nawab Sultan Mariam Begum and another And; Nawab Wazir Begum
Privy Council · (1889) 16 IndApp 175
Mirza and Another Vs Mariam Begum and another and Wazir Begum
Privy Council · (1890) 17 ILRPC 234
Gregson Vs Udoy Aditya Deb
Privy Council · (1890) 17 ILRPC 223 : (1889) 16 IndApp 221
Suresh Chunder Mookerji and Others Vs Tarachurn Chatterji
Privy Council · (1890) 17 ILRPC 123 : (1889) 16 IndApp 166
Navivahoo and Others Vs Turner (Official Assignee) and others
Privy Council · (1889) 16 IndApp 156
Nawab Muhammad Amanulla Khan Vs Badan Singh and others
Privy Council · (1890) 17 ILRPC 138 : (1889) 16 IndApp 148
Tiluckdari Singh and Others Vs Chulhan Mahton
Privy Council · (1890) 17 ILRPC 131 : (1889) 16 IndApp 152
Syed Lutf Ali Khan Vs Futteh Bahadoor and others
Privy Council · (1889) 16 IndApp 129
Lutf Ali Khan Vs Futteh Bahadur and others
Privy Council · (1890) 17 ILRPC 24