COURT ARCHIVE
Privy Council judgments, 1887
37 judgments · page 2 of 2
Privy Council14 Jun 1887
Mylapore Iyasawmy Vyapoory Moodliar Vs Yeo Kay and others
Privy Council · (1887) 14 ILRPC 801
Privy Council30 Mar 1887
Charles Agnew Turner (Office Assignee of The Estate of Aga Mahomed Shirazee) Vs Abdool Hoosein Zenail Abadin and another
Privy Council · (1887) 14 IndApp 111
Privy Council11 Mar 1887
Anangamanjari Chowdhrani and Others Vs Tripura Sundari Chowdhbani and others
Privy Council · (1887) 14 ILRPC 740 : (1887) 14 IndApp 101
Privy Council10 Mar 1887
Pettachi Chettiar and Others Vs Sangili Veera Pandia Chinnathambiar
Privy Council · (1887) 14 IndApp 84
Privy Council03 Mar 1887
Shekh Masludin and Others Vs Waghela Rajsanji
Privy Council · (1887) 14 IndApp 89
Privy Council26 Feb 1887
Venkatarama Aiyan Vs Thayammal and Kuttisami Aiyan
Privy Council · (1887) 14 IndApp 67
Privy Council26 Feb 1887
Golab Singh and Others Vs Simbhunath Panday and others
Privy Council · (1887) 14 ILRPC 572 : (1887) 14 IndApp 77
Privy Council19 Feb 1887
Pirthi Pal Singh and Uman Pershad Singh (Sons of Hurdeo Bux, Deceased) Vs Thakur Jewahir Singh and others
Privy Council · (1887) 14 IndApp 37
Privy Council19 Feb 1887
Pirthi Pal and Uman Parshad Vs Jowahir Singh and others
Privy Council · (1887) 14 ILRPC 493
Privy Council16 Feb 1887
Kishori Lal Roy Vs Krishna Kishori Chowdhrani and another
Privy Council · (1887) 14 ILRPC 487 : (1887) 14 IndApp 71
Privy Council10 Feb 1887
Babu Sheo Lochun Singh Vs Babu Saheb Singh
Privy Council · (1887) 14 IndApp 63
Privy Council05 Feb 1887
Murtunjoy Singh and Others Vs Maharani of Burdwan
Privy Council · (1887) 14 IndApp 30
Privy Council05 Feb 1887
The Maharani of Burdwan Vs Krishna Kamini Dasi and others
Privy Council · (1887) 14 ILRPC 365