COURT ARCHIVE
Privy Council judgments, 1879
34 judgments · page 2 of 2
Privy Council27 May 1879
Gouri Nachiar Vs Chidambaram Chettiar and others
Privy Council · (1879) 6 IndApp 177
Privy Council08 May 1879
The Collector of Madura Vs Ramasawmi Chetti
Privy Council · (1879) 6 IndApp 170
Privy Council08 Apr 1879
Undoy Adittya Deb Vs Jadublal Adittya Deb
Privy Council · (1880) 5 ILRPC 113
Privy Council28 Mar 1879
Rajah Mumtaz Ali Khan Vs Rajah Kishendatt Ram
Privy Council · (1879) 6 IndApp 145
Privy Council28 Mar 1879
Raja Mumtaz Ali Khan Vs Raja Kishendatt Ram
Privy Council · (1880) 5 ILRPC 198
Privy Council27 Mar 1879
Sayad Mir Ujmudin Khan Valad Mir Khamrudin Khan Vs Zia-Ul-Nissa Begam and others
Privy Council · (1879) 4 ILRPC 422 : (1879) 6 IndApp 137
Privy Council21 Mar 1879
Stuart Skinner Alias Nawab Mirza Vs William Orde and others
Privy Council · (1880) 2 ILRPC 241 : (1879) 6 IndApp 126
Privy Council18 Mar 1879
Ramabai Widow of Ramchandra Pant Vs Narayanrao Ramchandra Pant
Privy Council · (1879) 6 IndApp 114
Privy Council18 Mar 1879
Tiru Krishnama Chariar and Others Vs Krishnasawmi Tata Chariar and others
Privy Council · (1879) 6 IndApp 120
Privy Council01 Mar 1879
Thakoor Hurdeo Bux Vs Thakoor Jowahir Singh
Privy Council · (1879) 6 IndApp 161
Privy Council01 Feb 1879
Suraj Bunsi Koer (Mother and Guardian of The Infant Sons) Vs Sheo Proshad Singh and others
Privy Council · (1880) 5 ILRPC 148 : (1879) 6 IndApp 88