Tribunals and Commissions09 Jan 2023Disposed Of
Rajesh Singh Vs State of Madhya Pradesh
National Green Tribunal · (2023) 01 NGT CK 0019
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 30 of 105
Tribunals and Commissions06 Jan 2023Disposed Of
Yogendra Sharma & Ors Vs State of U.P
National Green Tribunal · (2023) 01 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Jan 2023Disposed Of
Abdul Sattar Silawat Vs State of Rajasthan
National Green Tribunal · (2023) 01 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Jan 2023Dismissed
Raju Chhabra Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Jan 2023Disposed Of
Ghanshyam Singh Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 Jan 2023Disposed Of
Paldan Phunchog Vs State of Himachal Pradesh
National Green Tribunal · (2023) 01 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Jan 2023Disposed Of
Pawan Kumar & Ors Vs State of H.P. & Ors
National Green Tribunal · (2023) 01 NGT CK 0022
Tribunals and Commissions03 Jan 2023Disposed Of
Hari Prakash Vs State of Uttar Pradesh
National Green Tribunal · (2023) 01 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions02 Jan 2023Disposed Of
Nyay Prayaas Foundation Vs State of Uttar Pradesh
National Green Tribunal · (2023) 01 NGT CK 0007
Tribunals and Commissions02 Jan 2023Disposed Of
Dr. Gurcharan Singh Vs State of Himachal Pradesh
National Green Tribunal · (2023) 01 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions16 Dec 2022Disposed Of
Vikram Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 12 NGT CK 0035
Tribunals and Commissions16 Dec 2022Disposed Of
Ramesh Malik & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0034
Tribunals and Commissions16 Dec 2022Dismissed
National Egg Coordination Committee Vs Union Of India & Ors
National Green Tribunal · (2022) 12 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15, 20Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions14 Dec 2022Disposed Of
Anand Swaroop Rastogi Vs Himalayan Food Park Limited
National Green Tribunal · (2022) 12 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 15, 18
Tribunals and Commissions13 Dec 2022Disposed Of
Cauvery Sene (Regd.), Medikeri Vs State of Karnataka
National Green Tribunal · (2022) 12 NGT CK 0024
Karnataka Preservation of Trees Act, 1976 — Section 27
Tribunals and Commissions13 Dec 2022Disposed Of
Kallu Singh Vs State of U.P
National Green Tribunal · (2022) 12 NGT CK 0023
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A, 40
Tribunals and Commissions13 Dec 2022Disposed Of
Debadityo Sinha & Anr Vs Ministry of Environment, Forests & Climate Change & Ors
National Green Tribunal · (2022) 12 NGT CK 0022
Tribunals and Commissions12 Dec 2022Disposed Of
Dr. Rishi Dev Anand Vs Chandigarh Union Territory Administration & Anr
National Green Tribunal · (2022) 12 NGT CK 0027
Tribunals and Commissions12 Dec 2022Dismissed
Central Pollution Control Board Vs News Item Published In ,Asian Age, Authored By Sanjay Kaw
National Green Tribunal · (2022) 12 NGT CK 0026
Tribunals and Commissions12 Dec 2022Disposed Of
Kudrat Sandhu Vs Govt. Of NCT & Ors
National Green Tribunal · (2022) 12 NGT CK 0025