COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 31 of 105

Tribunals and Commissions09 Dec 2022Disposed Of

Dukalu Ram & Ors Vs Union Of India & Ors

National Green Tribunal · (2022) 12 NGT CK 0031

National Green Tribunal Act, 2010 — Section 15Mines and Minerals (Development and Regulation) Act 1957 — Section 21(5)
Tribunals and Commissions07 Dec 2022Disposed Of

Sanjay Kumar Vs Union of India & Ors

National Green Tribunal · (2022) 12 NGT CK 0009

Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20, 24Environment (Protection) Act, 1986 — Section 3